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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(20) in Tamil Nadu Municipal Service Rules, 1970

(20)"Selection Committee" - "Selection Committee" shall mean the Committee consisting of such officials and non-officials as the State Government may, from time.to time, by order determine, charged with the responsibility of drawing a list of approved candidates or promotion panel in accordance with the rules;