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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Haryana - Subsection

Section 38(2) in Bhagat Phool Singh Mahila Vishwavidyalaya Khanpur Kalan Act, 2006

(2)The Vice-Chancellor or the Registrar with the approval of the Vice-Chancellor, may delegate to an officer, teacher or any other employee of the University such powers as she considers necessary which have been vested in them by the Statutes, Ordinances and Regulations.[Added by Haryana Act No. 26 of 2012, dated 10.10.2012]