Section 15 in U.P. Zila Panchayats Service Rules, 1970
15. Tuitional and Supervisory staff of Shiksha Vibhag.
- Notwithstanding, anything contained in these rules, the matters specified hereinafter in respect of tuitional and supervisory staff of the Shiksha Vibhag of a [Zila Panchayats] [Substituted by U. P. Act No. 9 of 1994.], shall be regulated and governed by rules to be made separately by the State Government, from time to time-(a)designations and grades of these posts;(b)qualifications for the posts;(c)age and exemptions from the age restrictions;(d)salaries, emoluments and allowances;(e)method and source of recruitment;(f)appointment, promotion and confirmation;(g)punishment, appeals and representation; and(h)other conditions of service.
