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State of Jharkhand - Section

Section 17 in Sakri Canals Irrigation Rules, 1952

17.

The Superintending Canal Officer or in the case of an Independent Division, the Chief Engineer, shall, not later than the 15th October in any year cause to be posted in each Sectional and Sub-divisional Office notice regarding the following matters:-
(a)The limits within which water will be available during the next Kharif season for season leases.
(b)The distributories and Ahars from which water will be supplied only during the Rabi season.
(c)The localities in which he has prohibited the issue of permits entirely or during the Kharif season only.