Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Tamilnadu - Subsection Section 12(2) in Tamil Nadu Co-Operative Handloom Weavers Family Pension Rules, 1992 (2)If a member has a family, the nomination shall be in favour of one or more persons belonging to his family as defined in Rule 2 of these rules.
