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[Cites 0, Cited by 0] [Section 358(1)] [Section 358] [Entire Act]

State of Chattisgarh - Subsection

Section 358(1)(f) in The Chhattisgarh Municipalities Act, 1961

(f)fixing the amount and the nature of security to be furnished by any officer or servant from whom it may be deemed expedient to require security in view of the nature of duties performed by such officer or servant;