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[Cites 0, Cited by 0] [Section 32(3)] [Section 32] [Entire Act]

State of Tamilnadu - Subsection

Section 32(3)(G) in Tamil Nadu Farmers' Management of Irrigation Systems Rules, 2002

(G)Minutes Register and Records. - Every proceeding of a General Body meeting, Managing Committee meeting, a Sub-Committee meeting shall be recorded separately in a minutes book.
(i)General Body: The Chairman or President of a Farmers' Organisation shall minute every proceeding of a general body.
(ii)Managing Committee: The Chairman or President of a Farmers' Organisation shall record the minutes of every meeting of the Managing Committee.
(iii)Sub-Committee: For each Sub-Committee, separate register shall be maintained.