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Delhi High Court - Orders

Nimesh Kumar vs State (Nct) Of Delhi on 10 August, 2021

Author: Mukta Gupta

Bench: Mukta Gupta

                              $~14
                              *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                              +      CRL.M.C. 853/2021
                                     CRL.M.A. 4236/2021 (for stay)

                                     NIMESH KUMAR                                            ... Petitioner
                                             Represented by:         Mr. Divgesh Pratap Singh, Advocate.

                                                         versus

                                     STATE (NCT) OF DELHI                               .... Respondent
                                              Represented by:        Mr. Ravi Nayak, APP for the State.
                                                                     with SI Amit Chaudhary PS
                                                                     Kalyanpuri.
                                                                     Mr. Kartickay Jain, Advocate for R-2.
                                     CORAM:
                                     HON'BLE MS. JUSTICE MUKTA GUPTA
                                                   ORDER

% 10.08.2021 The hearing has been conducted through Video Conferencing.

1. Status report has been filed.

2. Learned counsel for the respondent No.2 seeks further time to file reply affidavit. The same be filed within six weeks. Rejoinder affidavit within four weeks thereafter.

3. List on 13th January, 2022.

4. Order be uploaded on the website of this Court.

MUKTA GUPTA, J.

AUGUST 10, 2021 vk Signature Not Verified Digitally Signed By:JUSTICE CRL.M.C. 853/2021 Page 1 of 1 MUKTA GUPTA Signing Date:11.08.2021 00:01:27