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NCT Delhi - Section

Section 1 in The Delhi Lands (Restrictions On Transfer) Act, 1972

1. Short title, extent and commencement.

– (1) This Act may be called the Delhi Land (Restrictions on Transfer) Act, 1972.
(2)it extends to the whole of the Union territory of Delhi [*] [Now National Capital Territory of Delhi].
(3)it shall come into force at once.