Delhi High Court - Orders
Canara Bank vs Neena Anand & Ors on 28 February, 2020
Author: Jyoti Singh
Bench: Jyoti Singh
$~C-1 to 3
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CCP(CO.) 31/2005 and CO. APPL. Nos.1755/2005, 164/2013,
815/2013, 1418/2013, 513/2019, 514/2019 and 515/2019
CANARA BANK ..... Petitioner
Through: Mr. Abhey Narula, Advocate
versus
NEENA ANAND & ORS. ..... Respondents
Through: Mr. Anwesh Madhukar and Ms. Pranjal
Shekhar, Advocates for Mr. K.C. Palanisamy
Ms. Haripriya Padmana Bhan and Ms. Pooja Dhar,
Advocates for SPIL
Mr. D. Bhattacharya, Standing counsel for OL
with Mr. Shubham Gaur, Advocate
+ CO.PET. 292/2004
PACIFIC CONVERGENCE CORPN. LTD. ..... Petitioner
Through: Mr. Abhey Narula, Advocate
versus
DATA ACCESS (INDIA) LTD. ..... Respondent
Through: Mr. A.S. Chandhiok, Sr. Advocate with
Mr. Satyajit Sarna, Mr. Devashish Marwah and
Ms. Bhavini Srivastava, Advocates for OARC in
CA 989/2007
Mr. Anwesh Madhukar and Ms. Pranjal Shekhar,
Advocates for Mr. K.C. Palanisamy
Ms. Haripriya Padmana Bhan and Ms. Pooja Dhar,
Advocates for SPIL
Mr. Subhadeep Basah, Advocate for applicant in
CA Nos.1864/2011 and 3176/2016
Mr. D. Bhattacharya, Standing counsel for OL
with Mr. Shubham Gaur, Advocate
+ CCP(CO.) 11/2017 and CA 1348/2019
CANARA BANK ..... Petitioner
Through: Mr. Abhey Narula, Advocate
versus
CHERAN ENTERPRISES PVT. LTD.
& ANR. ..... Respondents
Through: Mr. A.S. Chandhiok, Sr. Advocate with
Mr. Satyajit Sarna, Mr. Devashish Marwah and
Ms. Bhavini Srivastava, Advocates for Mr.
Chandran.
Ms. Shalini Kaul and Mr. Shiva N., Advcoates for
Mr. Ramaswamy Athappan
Mr. Anwesh Madhukar and Ms. Pranjal Shekhar,
Advocates for Mr. K.C. Palanisamy
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 28.02.2020 At joint request of the parties, list on 27.07.2020.
JYOTI SINGH, J FEBRUARY 28, 2020 yg/