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Delhi High Court - Orders

Canara Bank vs Neena Anand & Ors on 28 February, 2020

Author: Jyoti Singh

Bench: Jyoti Singh

$~C-1 to 3
*    IN THE HIGH COURT OF DELHI AT NEW DELHI
+   CCP(CO.) 31/2005 and CO. APPL. Nos.1755/2005, 164/2013,
    815/2013, 1418/2013, 513/2019, 514/2019 and 515/2019

    CANARA BANK                                    ..... Petitioner
                       Through: Mr. Abhey Narula, Advocate

                       versus

    NEENA ANAND & ORS.                         ..... Respondents
                Through: Mr. Anwesh Madhukar and Ms. Pranjal
                Shekhar, Advocates for Mr. K.C. Palanisamy
                Ms. Haripriya Padmana Bhan and Ms. Pooja Dhar,
                Advocates for SPIL
                Mr. D. Bhattacharya, Standing counsel for OL
                with Mr. Shubham Gaur, Advocate

+   CO.PET. 292/2004
    PACIFIC CONVERGENCE CORPN. LTD.                ..... Petitioner
                       Through: Mr. Abhey Narula, Advocate

                       versus

    DATA ACCESS (INDIA) LTD.                     ..... Respondent
                  Through: Mr. A.S. Chandhiok, Sr. Advocate with
                  Mr. Satyajit Sarna, Mr. Devashish Marwah and
                  Ms. Bhavini Srivastava, Advocates for OARC in
                  CA 989/2007
                  Mr. Anwesh Madhukar and Ms. Pranjal Shekhar,
                  Advocates for Mr. K.C. Palanisamy
                  Ms. Haripriya Padmana Bhan and Ms. Pooja Dhar,
                  Advocates for SPIL
                  Mr. Subhadeep Basah, Advocate for applicant in
                  CA Nos.1864/2011 and 3176/2016
                  Mr. D. Bhattacharya, Standing counsel for OL
                         with Mr. Shubham Gaur, Advocate

+   CCP(CO.) 11/2017 and CA 1348/2019
    CANARA BANK                                            ..... Petitioner
                        Through: Mr. Abhey Narula, Advocate

                        versus

    CHERAN ENTERPRISES PVT. LTD.
    & ANR.                                     ..... Respondents
                Through: Mr. A.S. Chandhiok, Sr. Advocate with
                Mr. Satyajit Sarna, Mr. Devashish Marwah and
                Ms. Bhavini Srivastava, Advocates for Mr.
                Chandran.
                Ms. Shalini Kaul and Mr. Shiva N., Advcoates for
                Mr. Ramaswamy Athappan
                Mr. Anwesh Madhukar and Ms. Pranjal Shekhar,
                Advocates for Mr. K.C. Palanisamy

    CORAM:
    HON'BLE MS. JUSTICE JYOTI SINGH
                 ORDER

% 28.02.2020 At joint request of the parties, list on 27.07.2020.

JYOTI SINGH, J FEBRUARY 28, 2020 yg/