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Supreme Court - Daily Orders

Ashok Kumar Bagga vs Rajvinder Kaur on 16 July, 2021

Bench: L. Nageswara Rao, Aniruddha Bose

     ITEM NO.18                      Court 6 (Video Conferencing)             SECTION XIV

                                     S U P R E M E C O U R T O F      I N D I A
                                             RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                     No(s).   8677/2021

     (Arising out of impugned final judgment and order dated 07-04-2021
     in RFA No. 226/2020 passed by the High Court Of Delhi At New Delhi)

     ASHOK                  KUMAR     BAGGA                                Petitioner(s)

                                                       VERSUS

     RAJVINDER                    KAUR                                     Respondent(s)

     (IA No.75845/2021-EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT )

     Date : 16-07-2021 This petition was called on for hearing today.

     CORAM :
                               HON'BLE MR. JUSTICE L. NAGESWARA RAO
                               HON'BLE MR. JUSTICE ANIRUDDHA BOSE


     For Petitioner(s)                   Mr.   Praveen Suri Adv
                                         Mr.   Neeraj Kumar Gupta, AOR
                                         Mr.   Liliaan Dass Adv
                                         Mr.   Ranjit K Singh Adv


     For Respondent(s)                   Mr. Arvind Gupta, AOR
                                         Mr. Avtar Singh, Adv.

                                UPON hearing the counsel the Court made the following
                                                   O R D E R

We are not inclined to interfere with the judgment and order passed by the High Court. The special leave petition is, accordingly, dismissed.

Pending application(s), if any, shall stand disposed Signature Not Verified of.

Digitally signed by GEETA AHUJA Date: 2021.07.16 16:31:28 IST Reason:
                         (Geeta Ahuja)                                (Beena Jolly)
                         Court Master                                  Court Master