Supreme Court - Daily Orders
Ashok Kumar Bagga vs Rajvinder Kaur on 16 July, 2021
Bench: L. Nageswara Rao, Aniruddha Bose
ITEM NO.18 Court 6 (Video Conferencing) SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 8677/2021
(Arising out of impugned final judgment and order dated 07-04-2021
in RFA No. 226/2020 passed by the High Court Of Delhi At New Delhi)
ASHOK KUMAR BAGGA Petitioner(s)
VERSUS
RAJVINDER KAUR Respondent(s)
(IA No.75845/2021-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT )
Date : 16-07-2021 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO
HON'BLE MR. JUSTICE ANIRUDDHA BOSE
For Petitioner(s) Mr. Praveen Suri Adv
Mr. Neeraj Kumar Gupta, AOR
Mr. Liliaan Dass Adv
Mr. Ranjit K Singh Adv
For Respondent(s) Mr. Arvind Gupta, AOR
Mr. Avtar Singh, Adv.
UPON hearing the counsel the Court made the following
O R D E R
We are not inclined to interfere with the judgment and order passed by the High Court. The special leave petition is, accordingly, dismissed.
Pending application(s), if any, shall stand disposed Signature Not Verified of.
Digitally signed by GEETA AHUJA Date: 2021.07.16 16:31:28 IST Reason: (Geeta Ahuja) (Beena Jolly)
Court Master Court Master