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[Cites 0, Cited by 0] [Section 111(5)] [Section 111] [Entire Act]

Union of India - Subsection

Section 111(5)(ii) in Finance (No. 2) Act, 2014

(ii)Chapters specified against S.No.172A, means the 17th March, 2012 to 10th July, 2014 (both days inclusive).