Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 44] [Entire Act] State of Uttar Pradesh - Subsection Section 44(4) in U.P. State Co-operative Societies Election Rules, 2014 (4)The Election Officer shall announce the result of the election as soon as the counting is completed indicating the number of votes secured by each candidate.
