Section 5(5)(f) in Punjab Privately Managed Recognized Affiliated Aided Colleges (Pension and Contributory Provident Fund) Rules, 2002

[Cites 0, Cited by 0] [Section 5(5)] [Section 5] [Entire Act]

(f)The payment of pension to the employees of aided colleges shall be made out of Corpus Fund as maintained by the Trust.

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