Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 29] [Entire Act] State of Karnataka - Section Section 3 in Karnataka Co-Operative Societies Act, 1959 3. [ [Omited by Act 40 of 1964 w.e.f. 26.6.1965.] ***]
