Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 32] [Section 52] [Entire Act] Union of India - Subsection Section 52(f) in The Army Act, 1950 (f)does any other thing with intent to defraud, or to cause wrongful gain to one person or wrongful loss to another person;
