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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Tamilnadu - Subsection

Section 22(9) in Tamil Nadu Farmers' Management of Irrigation Systems Election Rules, 2003

(9)The declaration before the commencement of the poll in Form-18 shall be signed by the Presiding Officer and the signatures of such candidates who are present and are willing to sign in the said Form-18 obtained.