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[Cites 0, Cited by 0] [Section 421] [Entire Act]

State of Rajasthan - Subsection

Section 421(3) in The General Rules (Civil), 1986

(3)The starting point and every bearing and measurement taken shall be recorded in field-book as the measurement proceeds. The field-book shall be submitted with the map prepared and therefrom, and in it any prominent land marks adjacent to or on the line of measurement shall be noticed.