Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Odisha - Subsection Section 16(7) in The Orissa Veterinary Council Rules, 1997 (7)Each elector shall have the right to cast his/her vote for as many candidates as there are seats to be filled by the election, and the vote shall be non-transferable.
