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State of Madhya Pradesh - Section

Section 27 in The M.P. Homoeopathy Council (General) Rules, 1976

27.

The minutes of the Council shall, as soon as is practicable after their confirmation, be made up in sheets and consecutively paged for insertion in a volume which be permanently preserved. A copy of such volumes shall be supplied free to each member of the Council. The copies may be sold to the public at a price to be fixed by the Council.