Gujarat High Court
Hajinural Hasan Master Charitable ... vs State Of Gujarat on 15 December, 2003
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
LETTERS PATENT APPEAL No 1225 of 2003
in
SPECIAL CIVIL APPLICATION No 705 of 2002
with
LETTERS PATENT APPEAL No 1226 of 2003
to
LETTERS PATENT APPEAL No. 1243 of 2003
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HAJINURAL HASAN MASTER CHARITABLE TRUST
Versus
STATE OF GUJARAT
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Appearance:
1. LETTERS PATENT APPEAL No. 1225 of 2003
M/S.VYAS ASSOCIATES for Appellant No.
MR KAMAL B. TRIVEDI, ADDL. AG with MR AD OZA
Government Pleader for Respondent No. 1-4
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CORAM : HON'BLE MR.JUSTICE R.K.ABICHANDANI
and
HON'BLE MR.JUSTICE D.A.MEHTA
Date of Order: 15/12/2003
ORAL ORDER
(Per : HON'BLE MR.JUSTICE R.K.ABICHANDANI) Notice returnable on 23rd December, 2003. Mr. Kamal B. Trivedi, Additional Advocate General waives service of notice for the respondent-authorities.
[R.K. ABICHANDANI, J.] [D.A. MEHTA, J.] pirzada/-