Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 8] [Article 73(1)] [Article 73] [Constitution] Constitution Subarticle Article 73(1)(b) in Constitution of India (b)to the exercise of such rights, authority and jurisdiction as are exercisable by the Government of India by virtue of any treaty on agreement: