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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Rajasthan - Subsection

Section 27(3) in The Rajasthan Homoeopathic Medicine Rules, 1971

(3)A meeting of the Board shall ordinarily be held atleast once in three months for the purpose of hearing such appeals.Note.-Nothing in this sub-rule shall be construed as preventing the Board from transacting any other business at the meeting.