Bombay High Court
Smt. Anu @ Kalpana Wd/O Rakesh Arkhel And ... vs Union Of India, Thr. General Manager, ... on 10 September, 2018
Author: Z.A.Haq
Bench: Z.A. Haq
1 cao1357.17+
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH : NAGPUR
CAO NO. 1357/2017
AND
MCA (ST.) NO. 9094/2017
IN
CAF (ST.) NO. 9093/2017
IN
FIRST APPEAL (ST.) NO. 9092/2017
Smt. Anu @ Kalpana Wd/o Rakesh Arkhel & ors.
..VS..
Union of India & ors.
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Office Notes, Office Memoranda of Coram, Court's or Judge's orders
appearances, Court's orders of directions
and Registrar's orders
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Shri S.R. Charpe, Advocate for the applicant/appellant(s)
CORAM : Z.A.HAQ, J.
DATED : 10/09/ 2018 Relying on the judgment delivered by the Division Bench of this Court in C.R.A. No. 76/2016 in F.A. (St.) No. 6175/2016 on 19/07/2018, the advocate for the applicants/appellants has submitted that the applicants/appellants are not required to pay Ad-valorem Court fee and will have to pay only Rs. 25/- towards the Court fee. It is submitted that in view of the above referred judgment, the applicants/appellants are willing to pay the Court fee of Rs. 25/- and are not pressing the M.C.A. (St.) No. 9094/2017.
In view of the above submission, the civil application and the miscellaneous civil application are disposed accordingly. No costs.
::: Uploaded on - 11/09/2018 ::: Downloaded on - 12/09/2018 01:48:03 :::2 cao1357.17+ CIVIL APPLICATION (F) NO. 9093/2017 In view of the order passed on C.A.O. NO. 1357/2017 and M.C.A. (ST.) NO. 9094/2017, the Collector, Nagpur is neither necessary nor proper party to the first appeal. The applicants/appellants to delete name of the Collector, Nagpur from the array of the non- applicants/respondents.
Issue notice to the non-applicants/respondents, returnable on 28/11/2018.
Notice on the non-applicant/respondent no. 1 be served on the advocate who represents the non- applicant/respondent no. 1 as panel advocate.
The applicants/appellants state that copy of memo of appeal will also be supplied to be served on the non- applicants/respondents, alongwith this civil application.
Call R. & P. JUDGE Ansari ::: Uploaded on - 11/09/2018 ::: Downloaded on - 12/09/2018 01:48:03 :::