Section 56(2)(a) in The Sidho-Kanho-Birsha University Act, 2010

[Cites 0, Cited by 0] [Section 56(2)] [Section 56] [Entire Act]

(a)the Court may delegate any of its powers or duties, conferred or imposed by or under this Act, to -

(i)the Vice-Chancellor;

(ii)the Executive Council;

(iii)a committee constituted from among its own members; or

(iv)a committee appointed in accordance with the Statutes;

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