Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 77] [Entire Act] State of Jammu-Kashmir - Subsection Section 77(6) in The Jammu and Kashmir Panchayati Raj Rules, 1996 (6)Other items included in the agenda shall be taken up and considered.
