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State of Chattisgarh - Section

Section 6 in The Chhattisgarh Madhyastham Adhikaran Adhiniyam, 1983

6. Salaries, allowances and perquisites to Chairman and members.

- The Chairman and the members shall be paid such salary, allowances and other perquisites if any, as may be prescribed, and until the rules are made as may be determined by the State Government by order in writing.