Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 40] [Entire Act] State of Maharashtra - Subsection Section 40(4) in Maharashtra Housing (Regulation And Development) Act, 2012 (4)The Housing Appellate Tribunal shall send a copy of every order made by it to the parties and to the Housing Regulatory Authority.
