Bombay High Court
Mac Impex vs Benin Negoce Et Commerce International ... on 25 September, 2018
Author: S.J. Kathawalla
Bench: S.J. Kathawalla
kpd 1 / 1 M-COMS-853-2018.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
IN ITS COMMERCIAL DIVISION
COMMERCIAL SUIT NO. 853 OF 2018
MAC Impex ... Plaintif
Versus
M/s. Benin Negoce ET Commerce and others ... Defendants
Ms. Alisha Pinto for the Plaintif.
CORAM : S.J. KATHAWALLA, J.
DATED : 25th SEPTEMBER, 2018 P.C.:
1. Not on board. Upon mentioning, taken on board.
2. Returnable date for service of the Writ of Summons on the Defendants is extended upto 30th October, 2018.
( S.J.KATHAWALLA, J. ) ::: Uploaded on - 26/09/2018 ::: Downloaded on - 27/09/2018 01:46:09 :::