Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Bombay High Court

Mac Impex vs Benin Negoce Et Commerce International ... on 25 September, 2018

Author: S.J. Kathawalla

Bench: S.J. Kathawalla

     kpd                                                        1    /   1                             M-COMS-853-2018.doc

                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                        ORDINARY ORIGINAL CIVIL JURISDICTION
                                   IN ITS COMMERCIAL DIVISION
                               COMMERCIAL SUIT NO. 853 OF 2018
MAC Impex                                                                               ...         Plaintif
            Versus
M/s. Benin Negoce ET Commerce and others                                                ...         Defendants


Ms. Alisha Pinto for the Plaintif.


                                                 CORAM : S.J. KATHAWALLA, J.

DATED : 25th SEPTEMBER, 2018 P.C.:

1. Not on board. Upon mentioning, taken on board.
2. Returnable date for service of the Writ of Summons on the Defendants is extended upto 30th October, 2018.

( S.J.KATHAWALLA, J. ) ::: Uploaded on - 26/09/2018 ::: Downloaded on - 27/09/2018 01:46:09 :::