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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 4(2)(c) in Securities and Exchange Board of India (Issue and Listing of Debt Securities) Regulations, 2008

(c)credit rating has been obtained from at least one credit rating agency registered with the Board and is disclosed in the offer document: