Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 40] [Entire Act] State of Telangana - Section Section 46C in Telangana Excise Act, 1968 46C. Appeal. - Any person aggrieved by an order passed by [Deputy Commissioner of Prohibition and Excise] [[Throughout the ActFor Substituted
