Section 1 in The Export (Quality Control And Inspection) Act, 1963
1. Short title, extent and commencement.
(1)This Act may be called the Export (Quality Control and Inspection) Act, 1963.(2)It extends to the whole of India.(3)It shall come into force on such [date ] [1st January, 1964; vide Notification No. S. O. 3604, dated 30-12-1963, Gazette of India, Extraordinary, 1963, Pt. II, Section 3(ii), p. 895] as the Central Government may, by notification in the Official Gazette, appoint.
