Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 75] [Entire Act] State of Rajasthan - Subsection Section 75(1) in The Nathdwara Temple Rules, 1973 (1)No order imposing on an officer or servant of the Board, any of the penalties specified in clause (4) to (6) of Rule 75 shall be passed except after an inquiry held, as far as may be, in the manner here in after provided.
