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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Gujarat - Subsection

Section 5(1) in Sardar Patel University Act, 1955

(1)No educational institution situate within the University area shall, save with the consent of the University and the sanction of the State Government, be associated in any officer way with, or seek admission to any privileges of, any University established by law.