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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Maharashtra - Subsection

Section 15(6) in The Maharashtra Universities Act, 1994

(6)The Dean shall enquire, on being directed by the Academic Council, into any malpractice, related to any academic programme in his faculty by a university department, affiliated or conducted college or recognized institution and report the findings to the Academic Council.