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State of Madhya Pradesh - Section

Section 17 in The M.P. Shri Mahakaleshwar Mandir Adhiniyam, 1982

17. Appointment of officers and employees.

(1)Appointment of all officers other than Administrator and other employees of the Mandir shall be made by the Committee.
(2)The procedure for appointment of officers and other employees and the terms and conditions of service shall be such as may be prescribed by bye-laws.