Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 372A(8)] [Section 372A] [Entire Act] Union of India - Subsection Section 372A(8)(b) in The Companies Act, 1956 (b)to investment made in shares allotted in pursuance of clause (a) of sub-section (1) of section 81;