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Madhya Pradesh High Court

Nai Dunia A Unit Of Jagran Publications ... vs The State Of Madhya Pradesh on 18 January, 2019

1


HIGH COURT OF MADHYA PRADESH : BENCH AT INDORE

        WA Nos.1835/2018, 1837/2018, 1853/2018,
     1858/2018, 1859/2018, 1860/2018 and 1857/2018

INDORE dt. 18-01-2019

       Parties through their counsel.

       Shri Patwardhan has brought to the notice of this court
that the following Writ Petitions have been decided by various
Benches of this court and, therefore, a Special Bench has to be
constituted for hearing the present Writ appeals and other
connected writ appeals:-

Sr     Writ Petition No.   Name of Hon'ble Judges     Writ Appeals
1.

WP 16216/2018 Justice Shri Vivek Rusia 1859/2018

2. WP 16176/2018 Justice Shri Vivek Rusia 1735/2018

3. WP 16189/2018 Justice Shri Vivek Rusia 1860/2018

4. WP 16206/2018 Justice Shri Prakash 1625/2018 Shrivastav

5. WP 16208/2018 Justice Shri Prakash 1837/2018 Shrivastav

6. WP 16183/2018 Justice Shri Prakash 1853/2018 Shrivastav

7. WP 16195/2018 Justice Shri Prakash 1835/2018 Shrivastav

8. WP 16177/2018 Justice Shri Prakash 1858/2018 Shrivastav

9. WP 16190/2018 Justice Shri S.C. Sharma 1734/2018

10. WP 16218/2018 Justice Shri S.C. Sharma 1840/2018

11. WP 16180/2018 Justice Shri S.C. Sharma 1836/2018

12. WP 16179/2018 Justice Shri S.C. Sharma 1839/2018

13. WP 16209/2018 Justice Shri Rohit Arya 1097/2018 2 Sr Writ Petition No. Name of Hon'ble Judges Writ Appeals

14. WP 16203/2018 Justice Shri Rohit Arya 1857 15 WP 16198/2018 Justice Shri Rohit Arya 1101/2018

16. WP 16185/2018 Justice Shri Rohit Arya 1098/2018

17. WP 16178/2018 Justice Shri Rohit Arya 1099/2018 Let the matter be placed before Hon'ble the Chief Justice for constituting a Special Bench.

List the matter on 12-03-2019.





           (S. C. SHARMA)                  (VIRENDER SINGH)
               JUDGE                            JUDGE


Rashmi




 Digitally signed by Rashmi
 Prasahant

Date: 2019.01.25 14:01:58 +05'30'