Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] Union of India - Subsection Section 10(3) in The Insecticides Rules, 1971 (3)The payment of salary of the employee shall be made by licensees through digital mode or by a cheque to ensure that the person is employed with them.] [Substituted by Notification No. G.S.R. 106(E), dated 1.2.2017 (w.e.f. 30.10.1971).]
