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[Cites 0, Cited by 0] [Section 12(4)] [Section 12] [Entire Act]

State of Tripura - Subsection

Section 12(4)(a) in Tripura Lokayukta Act, 2008

(a)as might prejudice the security or defence or international relations of India (including the relations of India with the Government of any other country or with any international organization), or