Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 5(a) in Securities and Exchange Board of India (Credit Rating Agencies) Regulations, 1999

(a)the applicant is set up and registered as a company under the Companies Act, 1956;