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[Cites 2, Cited by 0]

Karnataka High Court

Sri V R Ranganatha vs State Of Karnataka on 24 January, 2024

Author: R Devdas

Bench: R Devdas

                                                  -1-
                                                           NC: 2024:KHC:3300
                                                      WP No. 6339 of 2012 C/W
                                          WP No. 6340/2012, WP No. 6341/2012,
                                          WP No. 6342/2012, WP No. 6343/2012,
                                          WP No. 6344/2012, WP No. 6345/2012,
                                          WP No. 6346/2012, WP No. 6347/2012,
                                          WP No. 6348/2012, WP No. 6349/2012,
                                          WP No. 6350/2012, WP No. 6351/2012,
                                          WP No. 6352/2012, WP No. 6353/2012,
                                          WP No. 6354/2012, WP No. 6355/2012

                       IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                          DATED THIS THE 24TH DAY OF JANUARY, 2024
                                                BEFORE
                               THE HON'BLE MR JUSTICE R DEVDAS

                         WRIT PETITION NO. 6339 OF 2012 (KLR-RR/SUR)
                                             C/W
                         WRIT PETITION NO. 6340 OF 2012 (KLR-RR/SUR),
                         WRIT PETITION NO. 6341 OF 2012 (KLR-RR/SUR),
                         WRIT PETITION NO. 6342 OF 2012 (KLR-RR/SUR),
                         WRIT PETITION NO. 6343 OF 2012 (KLR-RR/SUR),
                         WRIT PETITION NO. 6344 OF 2012 (KLR-RR/SUR),
                         WRIT PETITION NO. 6345 OF 2012 (KLR-RR/SUR),
                         WRIT PETITION NO. 6346 OF 2012 (KLR-RR/SUR),
                         WRIT PETITION NO. 6347 OF 2012 (KLR-RR/SUR),
                         WRIT PETITION NO. 6348 OF 2012 (KLR-RR/SUR),
                         WRIT PETITION NO. 6349 OF 2012 (KLR-RR/SUR),
                         WRIT PETITION NO. 6350 OF 2012 (KLR-RR/SUR),
                         WRIT PETITION NO. 6351 OF 2012 (KLR-RR/SUR),
Digitally signed by
                         WRIT PETITION NO. 6352 OF 2012 (KLR-RR/SUR),
KRISHNAPPA LAXMI         WRIT PETITION NO. 6353 OF 2012 (KLR-RR/SUR),
YASHODA
Location: HIGH COURT     WRIT PETITION NO. 6354 OF 2012 (KLR-RR/SUR),
OF KARNATAKA             WRIT PETITION NO. 6355 OF 2012 (KLR-RR/SUR)

                       IN WP No.6339/2012
                       BETWEEN:

                       SRI. V.R. RANGANATHA
                       S/O M. RAMAIAH,
                       AGED ABOUT 33 YEARS
                       R/AT No.351,
                       ATTUR LAYOUT AND POST,
                             -2-
                                       NC: 2024:KHC:3300
                                  WP No. 6339 of 2012 C/W
                      WP No. 6340/2012, WP No. 6341/2012,
                      WP No. 6342/2012, WP No. 6343/2012,
                      WP No. 6344/2012, WP No. 6345/2012,
                      WP No. 6346/2012, WP No. 6347/2012,
                      WP No. 6348/2012, WP No. 6349/2012,
                      WP No. 6350/2012, WP No. 6351/2012,
                      WP No. 6352/2012, WP No. 6353/2012,
                      WP No. 6354/2012, WP No. 6355/2012

YELAHANKA, BANGALORE- 560 106.
SINCE DECEASED BY HIS LRS

1.    SRI M.RAMAIAH
      S/O LATE MUTHURAYAPPA
      AGED ABOUT 66 YEARS

2.    SMT.A.N.NAGARATHNAMMA
      W/O M.RAMAIAH
      AGED 60 YEARS

3.    V.R.SANTHOSHKUMAR
      S/O M.RAMAIAH
      AGED ABOUT 30 YEARS

     ALL ARE R/AT ATTUR VILLAGE
     YELAHANKA HOBLI,
     BANGALORE NORTH TALUK
     BENGALURU.
                                        ...PETITIONERS
(BY MISS. GOWHAR UNNISA., ADVOCATE FOR
   SRI. V VISWANATH., ADVOCATE)

AND:

1.    STATE OF KARNATAKA
      REVENUE DEPARTMENT
      VIDHANA SOUDHA
      DR B R AMBEDKAR VEEDHI
      BANGALORE-560001
      REPTD BY SECRETARY TO GOVERNMENT

2.    THE SPECIAL DEPUTY COMMISSIONER
      BANGALORE URBAN DISTRICT
      BANGALORE
                           -3-
                                      NC: 2024:KHC:3300
                                 WP No. 6339 of 2012 C/W
                     WP No. 6340/2012, WP No. 6341/2012,
                     WP No. 6342/2012, WP No. 6343/2012,
                     WP No. 6344/2012, WP No. 6345/2012,
                     WP No. 6346/2012, WP No. 6347/2012,
                     WP No. 6348/2012, WP No. 6349/2012,
                     WP No. 6350/2012, WP No. 6351/2012,
                     WP No. 6352/2012, WP No. 6353/2012,
                     WP No. 6354/2012, WP No. 6355/2012

3.   THE ASSITANT COMMISSIONER
     BANGALORE NORTH SUB DIVISION
     PODIUM BLOCK
     DR B R AMBEDKAR VEEDHI
     BANGALORE

4.   THE SPECIAL TAHSILDAR
     BANGALORE NORTH ADDL TALUK
     SHARAVATHI HOTEL BUILDING
     YELAHANKA SATELITE TOWN
     BANGALORE

5.   SRI B SRINIVAS
     AGED ABOUT 56 YERS
     S/O BOREGOWDA
     R/AT NO.1, VENKATARAMANAPPA GARDEN,
     YESHWANTHAPURA,
     BANGALORE-560 022

6.   SRI NARAYANA CHOWAN
     AGED ABOUT 42 YEARS
     S/O HEERAPPA CHOWAN
     AGED ABOUT 42 YEARS
     R/AT NO.258, 7TH MAIN ROAD
     RPC LAYOUT VIJAYANAGAR
     BANGALORE-560 040

7.   SRI T RAMADAS
     AGED ABOUT 61 YEARS
     S/O C THIPPAIAH
     R/AT NO.74, RAILWAY PARALLEL ROAD
     NEHRUNAGAR,
                             -4-
                                      NC: 2024:KHC:3300
                                 WP No. 6339 of 2012 C/W
                     WP No. 6340/2012, WP No. 6341/2012,
                     WP No. 6342/2012, WP No. 6343/2012,
                     WP No. 6344/2012, WP No. 6345/2012,
                     WP No. 6346/2012, WP No. 6347/2012,
                     WP No. 6348/2012, WP No. 6349/2012,
                     WP No. 6350/2012, WP No. 6351/2012,
                     WP No. 6352/2012, WP No. 6353/2012,
                     WP No. 6354/2012, WP No. 6355/2012

     BANGALORE-560 020

8.   SMT JYOTHSNA SRINIVAS
     AGED ABOUT 39 YEARS
     W/O GURUPRASAD
     C/O SMT SHYAMALA SRINIVAS
     R/AT 219, ABBE COMPLEX,
     3RD MAIN ROAD CHAMARAJPET
     BANGALORE- 560 018.
                                          ...RESPONDENTS
(BY C.N.MAHADESHWARAN, AGA FOR R1 TO 4,
    SMT.S.SUSHEELA, SR.COUNSEL FOR SRI.M.B.SHANKARE
    GOWDA & SRI,M.GOPINATH, ADVOCATES FOR R8;
    V/O DATED 21.03.2023, NOTICE TO R6 IS H/S
    R5 SERVED - UNREPRESENTED)

     THIS WP IS FILED UNDER ARTICLES 226 & 227 OF THE
CONSTITUTION OF INDIA PRAYING TO CALL FOR THE ENTIRE
RECORDS IN REVISION PETITION NO.349/10-11 ON THE FILE
OF THE R2 SPECIAL DEPUTY COMMISSIONER, BANGALORE
DISTRICT, BANGALORE AND QUASH THE ORDER PASSED BY
THE R2 IN REVISION PETITION NO.349/10-11 DTD.27.8.11
VIDE ANNEX-P AND ETC.

IN WP No. 6340/2012
BETWEEN:
SRI. V.R. RANGANATHA
S/O M. RAMAIAH,
AGED ABOUT 33 YEARS
R/AT No.351,
ATTUR LAYOUT AND POST,
YELAHANKA, BANGALORE- 560 106.
SINCE DECEASED BY HIS LRS
                             -5-
                                       NC: 2024:KHC:3300
                                  WP No. 6339 of 2012 C/W
                      WP No. 6340/2012, WP No. 6341/2012,
                      WP No. 6342/2012, WP No. 6343/2012,
                      WP No. 6344/2012, WP No. 6345/2012,
                      WP No. 6346/2012, WP No. 6347/2012,
                      WP No. 6348/2012, WP No. 6349/2012,
                      WP No. 6350/2012, WP No. 6351/2012,
                      WP No. 6352/2012, WP No. 6353/2012,
                      WP No. 6354/2012, WP No. 6355/2012

1.    SRI.M.RAMAIAH
      S/O LATE MUTHURAYAPPA
      AGED ABOUT 66 YEARS

2.    SMT.A.N.NAGARATHNAMMA
      W/O M.RAMAIAH
      AGED 60 YEARS

3.    V.R.SANTHOSHKUMAR
      S/O M.RAMAIAH
      AGED ABOUT 30 YEARS

     ALL ARE R/AT ATTUR VILLAGE
     YELAHANKA HOBLI,
     BANGALORE NORTH TALUK
     BENGALURU.
                                 ...PETITIONERS
(BY MISS. GOWHAR UNNISA., ADVOCATE FOR
    SRI. V VISWANATH., ADVOCATE)

AND

1.      STATE OF KARNATAKA
        REVENUE DEPARTMENT
        VIDHANA SOUDHA
        DR B R AMBEDKAR VEEDHI
        BANGALORE-560 001
        REPTD BY SECRETARY TO GOVERNMENT

2.      THE SPECIAL DEPUTY COMMISSIONER
        BANGALORE URBAN DISTRICT
        BANGALORE

3.      THE ASSITANT COMMISSIONER
        BANGALORE NORTH SUB DIVISION
                          -6-
                                    NC: 2024:KHC:3300
                               WP No. 6339 of 2012 C/W
                   WP No. 6340/2012, WP No. 6341/2012,
                   WP No. 6342/2012, WP No. 6343/2012,
                   WP No. 6344/2012, WP No. 6345/2012,
                   WP No. 6346/2012, WP No. 6347/2012,
                   WP No. 6348/2012, WP No. 6349/2012,
                   WP No. 6350/2012, WP No. 6351/2012,
                   WP No. 6352/2012, WP No. 6353/2012,
                   WP No. 6354/2012, WP No. 6355/2012

     PODIUM BLOCK DR B R AMBEDKAR VEEDHI
     BANGALORE

4.   THE SPECIAL TAHSILDAR
     BANGALORE NORTH ADDL TALUK
     SHARAVATHI HOTEL BUILDING
     YELAHANKA SATTELITE TOWN
     BANGALORE

5.   SRI B SRINIVAS
     S/O BOREGOWDA
     AGED ABOUT 56 YERS
     R/AT NO.1, VENKATARAMANAPPA GARDEN
     YESHWANTHAPURA
     BANGALORE-560 022

6.   SRI NARAYANA CHOWAN
     AGED ABOUT 42 YEARS
     S/O HEERAPPA CHOWAN
     R/AT NO.258, 7TH MAIN ROAD
     RPC LAYOUT VIJAYANAGAR
     BANGALORE-560 040


7.   SRI T RAMADAS
     S/O C THIPPAIAH
     AGED ABOUT 61 YEARS
     R/AT NO.74, RAILWAY PARALLEL ROAD
     NEHRUNAGAR,
     BANGALORE-560 020

8.   SMT JYOTHSNA SRINIVAS
     W/O GURUPRASAD
                             -7-
                                      NC: 2024:KHC:3300
                                 WP No. 6339 of 2012 C/W
                     WP No. 6340/2012, WP No. 6341/2012,
                     WP No. 6342/2012, WP No. 6343/2012,
                     WP No. 6344/2012, WP No. 6345/2012,
                     WP No. 6346/2012, WP No. 6347/2012,
                     WP No. 6348/2012, WP No. 6349/2012,
                     WP No. 6350/2012, WP No. 6351/2012,
                     WP No. 6352/2012, WP No. 6353/2012,
                     WP No. 6354/2012, WP No. 6355/2012

      AGED ABOUT 39 YEARS
      C/O SMT SHYAMALA SRINIVAS
      R/AT 219, ABBE COMPLEX,
      3RD MAIN ROAD CHAMARAJPET
      BANGALORE-560 018
                                        ......RESPONDENTS
(BY C.N.MAHADESHWARAN, AGA FOR R1 TO 4,
    SMT.S.SUSHEELA, SR.COUNSEL FOR SRI.M.B.SHANKARE
    GOWDA & SRI,M.GOPINATH, ADVOCATES FOR R8;
    V/O DATED 21.03.2023, NOTICE TO R6 IS H/S
    R5 SERVED - UNREPRESENTED)

     THIS WP IS FILED UNDER ARTICLES 226 & 227 OF THE
CONSTITUTION OF INDIA PRAYING TO CALL FOR THE ENTIRE
RECORDS IN REVISION PETITION NO.356/10-11 ON THE FILE
OF THE R2 SPECIAL DEPUTY COMMISSIONER, BANGALORE
DISTRICT, BANGALORE AND ETC.,

IN WP No.6341/2012

BETWEEN
SRI. V.R. RANGANATHA
S/O M. RAMAIAH,
AGED ABOUT 33 YEARS
R/AT No.351,
ATTUR LAYOUT AND POST,
YELAHANKA, BANGALORE- 560 106.
SINCE DECEASED BY HIS LRS
                              -8-
                                        NC: 2024:KHC:3300
                                   WP No. 6339 of 2012 C/W
                       WP No. 6340/2012, WP No. 6341/2012,
                       WP No. 6342/2012, WP No. 6343/2012,
                       WP No. 6344/2012, WP No. 6345/2012,
                       WP No. 6346/2012, WP No. 6347/2012,
                       WP No. 6348/2012, WP No. 6349/2012,
                       WP No. 6350/2012, WP No. 6351/2012,
                       WP No. 6352/2012, WP No. 6353/2012,
                       WP No. 6354/2012, WP No. 6355/2012

 1.    SRI M.RAMAIAH
       S/O LATE MUTHURAYAPPA
       AGED ABOUT 66 YEARS

2.     SMT.A.N.NAGARATHNAMMA
       W/O M.RAMAIAH
       AGED 60 YEARS

3.     V.R.SANTHOSHKUMAR
       S/O M.RAMAIAH
       AGED ABOUT 30 YEARS

      ALL ARE R/AT ATTUR VILLAGE
      YELAHANKA HOBLI,
      BANGALORE NORTH TALUK
      BENGALURU.
                                           ...PETITIONERS
(BY MISS. GOWHAR UNNISA., ADVOCATE FOR
    SRI. V VISWANATH., ADVOCATE)


AND:

1.     STATE OF KARNATAKA
       REVENUE DEPARTMENT
       VIDHANA SOUDHA
       DR B R AMBEDKAR VEEDHI
       BANGALORE-560 001
       REPTD BY SECRETARY TO GOVERNMENT

2.     THE SPECIAL DEPUTY COMMISSIONER
       BANGALORE URBAN DISTRICT
       BANGALORE
                           -9-
                                     NC: 2024:KHC:3300
                                WP No. 6339 of 2012 C/W
                    WP No. 6340/2012, WP No. 6341/2012,
                    WP No. 6342/2012, WP No. 6343/2012,
                    WP No. 6344/2012, WP No. 6345/2012,
                    WP No. 6346/2012, WP No. 6347/2012,
                    WP No. 6348/2012, WP No. 6349/2012,
                    WP No. 6350/2012, WP No. 6351/2012,
                    WP No. 6352/2012, WP No. 6353/2012,
                    WP No. 6354/2012, WP No. 6355/2012

3.   THE ASSITANT COMMISSIONER
     BANGALORE NORTH SUB DIVISION
     PODIUM BLOCK DR B R AMBEDKAR VEEDHI
     BANGALORE

4.   THE SPECIAL TAHSILDAR
     BANGALORE NORTH ADDL TALUK
     SHARAVATHI HOTEL BUILDING
     YELAHANKA SATELITE TOWN
     BANGALORE

5.   SRI B SRINIVAS
     AGED ABOUT 56 YERS
     S/O BOREGOWDA
     R/AT NO.1, VENKATARAMANAPPA GARDEN
     YESHWANTHAPURA
     BANGALORE-560 022

6.   SRI NARAYANA CHOWAN
     AGED ABOUT 42 YEARS
     S/O HEERAPPA CHOWAN
     R/AT NO.258, 7TH MAIN ROAD
     RPC LAYOUT VIJAYANAGAR
     BANGALORE-560 040

7.   SRI T RAMADAS
     AGED ABOUT 61 YEARS
     S/O C THIPPAIAH
     R/AT NO.74, RAILWAY PARALLEL ROAD
     NEHRUNAGAR
     BANGALORE-560 020
                             - 10 -
                                      NC: 2024:KHC:3300
                                 WP No. 6339 of 2012 C/W
                     WP No. 6340/2012, WP No. 6341/2012,
                     WP No. 6342/2012, WP No. 6343/2012,
                     WP No. 6344/2012, WP No. 6345/2012,
                     WP No. 6346/2012, WP No. 6347/2012,
                     WP No. 6348/2012, WP No. 6349/2012,
                     WP No. 6350/2012, WP No. 6351/2012,
                     WP No. 6352/2012, WP No. 6353/2012,
                     WP No. 6354/2012, WP No. 6355/2012

8.   SMT JYOTHSNA SRINIVAS
     W/O GURUPRASAD
     AGED ABOUT 39 YEARS
     C/O SMT SHYAMALA SRINIVAS
     R/AT 219, ABBE COMPLEX,
     3RD MAIN ROAD
     CHAMRAJPET BANGALORE-560 018
                                       ........RESPONDENTS
(BY C.N.MAHADESHWARAN, AGA FOR R1 TO 4,
    SMT.S.SUSHEELA, SR.COUNSEL FOR SRI.M.B.SHANKARE
    GOWDA & SRI.M.GOPINATH, ADVOCATES FOR R8;
    V/O DATED 21.03.2023, NOTICE TO R6 IS H/S
    R5 SERVED - UNREPRESENTED)

     THIS WRIT PETITION IS FILED UNDER ARTICLES 226 &
227 OF THE CONSTITUTION OF INDIA PRAYING TO CALL FOR
THE ENTIRE RECORDS IN REVISION PETITION NO.361/10-11
ON THE FILE OF THE R2 SPECIAL DEPUTY COMMISSIONER,
BANGALORE DISTRICT, BANGALORE AND ETC.,

IN WP No.6342/2012

BETWEEN

SRI. V.R. RANGANATHA
S/O M. RAMAIAH,
AGED ABOUT 33 YEARS
R/AT No.351,
ATTUR LAYOUT AND POST,
YELAHANKA, BANGALORE- 560 106.
SINCE DECEASED BY HIS LRS

1.   SRI M.RAMAIAH
     S/O LATE MUTHURAYAPPA
     AGED ABOUT 66 YEARS
                           - 11 -
                                      NC: 2024:KHC:3300
                                 WP No. 6339 of 2012 C/W
                     WP No. 6340/2012, WP No. 6341/2012,
                     WP No. 6342/2012, WP No. 6343/2012,
                     WP No. 6344/2012, WP No. 6345/2012,
                     WP No. 6346/2012, WP No. 6347/2012,
                     WP No. 6348/2012, WP No. 6349/2012,
                     WP No. 6350/2012, WP No. 6351/2012,
                     WP No. 6352/2012, WP No. 6353/2012,
                     WP No. 6354/2012, WP No. 6355/2012

2.   SMT.A.N.NAGARATHNAMMA
     W/O M.RAMAIAH
     AGED 60 YEARS

3.   SRI V.R.SANTHOSHKUMAR
     S/O M.RAMAIAH
     AGED ABOUT 30 YEARS
     ALL ARE R/AT ATTUR VILLAGE
     YELAHANKA HOBLI,
     BANGALORE NORTH TALUK
     BANGALURU
                                         ...PETITIONERS
(BY MISS. GOWHAR UNNISA., ADVOCATE FOR
    SRI. V VISWANATH., ADVOCATE)
AND

1.    STATE OF KARNATAKA
      REVENUE DEPARTMENT
      VIDHANA SOUDHA
      DR B R AMBEDKAR VEEDHI
      BANGALORE-560001
      REPTD BY SECRETARY TO GOVERNMENT

2.    THE SPECIAL DEPUTY COMMISSIONER
      BANGALORE URBAN DISTRICT
      BANGALORE

3.    THE ASSITANT COMMISSIONER
      BANGALORE NORTH SUB DIVISION
      PODIUM BLOCK
      DR B R AMBEDKAR VEEDHI
      BANGALORE
                              - 12 -
                                     NC: 2024:KHC:3300
                                WP No. 6339 of 2012 C/W
                    WP No. 6340/2012, WP No. 6341/2012,
                    WP No. 6342/2012, WP No. 6343/2012,
                    WP No. 6344/2012, WP No. 6345/2012,
                    WP No. 6346/2012, WP No. 6347/2012,
                    WP No. 6348/2012, WP No. 6349/2012,
                    WP No. 6350/2012, WP No. 6351/2012,
                    WP No. 6352/2012, WP No. 6353/2012,
                    WP No. 6354/2012, WP No. 6355/2012

4.   THE SPECIAL TAHSILDAR
     BANGALORE NORTH ADDL TALUK
     SHARAVATHI HOTEL BUILDING
     YELAHANKA SATELITE TOWN
     BANGALORE

5.   SRI B SRINIVAS
     AGED ABOUT 56 YERS
     S/O BOREGOWDA
     R/AT NO.1, VENKATARAMANAPPA GARDEN
     YESHWANTHAPURA
     BANGALORE-560 022

6.   SRI NARAYANA CHOWAN
     AGED ABOUT 42 YEARS
     S/O HEERAPPA CHOWAN
     R/AT NO.258, 7TH MAIN ROAD
     RPC LAYOUT VIJAYANAGAR
     BANGALORE-560 040

7.   SRI T RAMADAS
     AGED ABOUT 61 YEARS
     S/O C THIPPAIAH
     R/AT NO.74, RAILWAY PARALLEL ROAD
     NEHRUNAGAR
     BANGALORE-560 020

8.   SMT SANDHYA A RAO
     W/O A ANANTHA RAO
     R/AT NO.21, 4TH CROSS
     CHAMARAJPET
     BANGALORE-560 018
                             - 13 -
                                      NC: 2024:KHC:3300
                                 WP No. 6339 of 2012 C/W
                     WP No. 6340/2012, WP No. 6341/2012,
                     WP No. 6342/2012, WP No. 6343/2012,
                     WP No. 6344/2012, WP No. 6345/2012,
                     WP No. 6346/2012, WP No. 6347/2012,
                     WP No. 6348/2012, WP No. 6349/2012,
                     WP No. 6350/2012, WP No. 6351/2012,
                     WP No. 6352/2012, WP No. 6353/2012,
                     WP No. 6354/2012, WP No. 6355/2012

9.   SRI A ANANTHA RAO
     S/O LATE RAMAKRISHNA RAO
     AGED ABOUT 56 YEARS
     R/AT NO.21, 4TH CROSS
     CHAMARAJPET BANGALORE-560 018
                                        .....RESPONDENTS
(BY C.N.MAHADESHWARAN, AGA FOR R1 TO 4,
   SMT.S.SUSHEELA, SR.COUNSEL FOR SRI.M.B.SHANKARE
   GOWDA & SRI.M.GOPINATH, ADVOCATES FOR R8 & R9;
   V/O DATED 21.03.2023, NOTICE TO R6 IS H/S
   R5 SERVED - UNREPRESENTED)

      THIS WP IS FILED UNDER ARTICLES 226 & 227 OF THE
CONSTITUTION OF INDIA PRAYING TO CALL FOR THE ENTIRE
RECORDS IN RP 362/11 ON THE FILE OF THE R2 SPL. DEPUTY
COMMISSIONER, BANGALORE DIST., BANGALORE & ETC.,.


IN WP No.6343/2012

BETWEEN:

SRI. V.R. RANGANATHA
S/O M. RAMAIAH,
AGED ABOUT 33 YEARS
R/AT No.351,
ATTUR LAYOUT AND POST,
YELAHANKA, BANGALORE- 560 106.
SINCE DECEASED BY HIS LRS

1.   SRI M.RAMAIAH
     S/O LATE MUTHURAYAPPA
     AGED ABOUT 66 YEARS
                           - 14 -
                                      NC: 2024:KHC:3300
                                 WP No. 6339 of 2012 C/W
                     WP No. 6340/2012, WP No. 6341/2012,
                     WP No. 6342/2012, WP No. 6343/2012,
                     WP No. 6344/2012, WP No. 6345/2012,
                     WP No. 6346/2012, WP No. 6347/2012,
                     WP No. 6348/2012, WP No. 6349/2012,
                     WP No. 6350/2012, WP No. 6351/2012,
                     WP No. 6352/2012, WP No. 6353/2012,
                     WP No. 6354/2012, WP No. 6355/2012

2.   SMT.A.N.NAGARATHNAMMA
     W/O M.RAMAIAH
     AGED 60 YEARS

3.   V.R.SANTHOSHKUMAR
     S/O M.RAMAIAH
     AGED ABOUT 30 YEARS
     ALL ARE R/AT ATTUR VILLAGE
     YELAHANKA HOBLI,
     BANGALORE NORTH TALUK
     BANGALORE
                                         ...PETITIONERS
(BY MISS. GOWHAR UNNISA., ADVOCATE FOR
    SRI. V VISWANATH., ADVOCATE)

AND:

1.   STATE OF KARNATAKA
     REVENUE DEPARTMENT
     VIDHANA SOUDHA
     DR B R AMBEDKAR VEEDHI
     BANGALORE-560 001
     REPTD BY SECRETARY TO GOVERNMENT

2.   THE SPECIAL DEPUTY COMMISSIONER
     BANGALORE URBAN DISTRICT
     BANGALORE

3.   THE ASSITANT COMMISSIONER
     BANGALORE NORTH SUB DIVISION
     PODIUM BLOCK
     DR B R AMBEDKAR VEEDHI
     BANGALORE
                           - 15 -
                                      NC: 2024:KHC:3300
                                 WP No. 6339 of 2012 C/W
                     WP No. 6340/2012, WP No. 6341/2012,
                     WP No. 6342/2012, WP No. 6343/2012,
                     WP No. 6344/2012, WP No. 6345/2012,
                     WP No. 6346/2012, WP No. 6347/2012,
                     WP No. 6348/2012, WP No. 6349/2012,
                     WP No. 6350/2012, WP No. 6351/2012,
                     WP No. 6352/2012, WP No. 6353/2012,
                     WP No. 6354/2012, WP No. 6355/2012


4.   THE SPECIAL TAHSILDAR
     BANGALORE NORTH ADDL TALUK
     SHARAVATHI HOTEL BUILDING
     YUELAHANKA SATELITE TOWN
     BANGALORE

5.   SRI B SRINIVAS
     AGED ABOUT 56 YERS
     S/O BOREGOWDA
     R/AT NO.1, VENKATARAMANAPPA GARDEN,
     YESHWANTHAPURA,
     BANGALORE-560 022

6.   SRI NARAYANA CHOWAN
     AGED ABOUT 42 YEARS
     S/O HEERAPPA CHOWAN
     AGED ABOUT 42 YEARS
     R/AT NO.258, 7TH MAIN ROAD
     RPC LAYOUT VIJAYANAGAR
     BANGALORE-560 040

7.   SRI T RAMADAS
     AGED ABOUT 61 YEARS
     S/O C THIPPAIAH
     R/AT NO.74, RAILWAY PARALLEL ROAD
     NEHRUNAGAR, BANGALORE-560 020

8.   SMT SANDHYA A RAO
     AGED ABOUT 42 YEARS
     W/O A ANANTHA RAOR/AT C/O NO.1,
     "PRAGATHI"7TH CROSS, ]
                             - 16 -
                                      NC: 2024:KHC:3300
                                 WP No. 6339 of 2012 C/W
                     WP No. 6340/2012, WP No. 6341/2012,
                     WP No. 6342/2012, WP No. 6343/2012,
                     WP No. 6344/2012, WP No. 6345/2012,
                     WP No. 6346/2012, WP No. 6347/2012,
                     WP No. 6348/2012, WP No. 6349/2012,
                     WP No. 6350/2012, WP No. 6351/2012,
                     WP No. 6352/2012, WP No. 6353/2012,
                     WP No. 6354/2012, WP No. 6355/2012

     LAKSHMI ROAD, SHANTHINAGR
     BANGALORE - 27
                                          ...RESPONDENTS
(BY C.N.MAHADESHWARAN, AGA FOR R1 TO 4,
    SMT.S.SUSHEELA, SR.COUNSEL FOR SRI.M.B.SHANKARE
    GOWDA & SRI,M.GOPINATH, ADVOCATES FOR R8;
    V/O DATED 21.03.2023, NOTICE TO R6 IS H/S
    R5 SERVED - UNREPRESENTED)

     THIS WP IS FILED UNDER ARTICLES 226 & 227 OF THE
CONSTITUTION OF INDIA PRAYING TO CALL FOR THE ENTIRE
RECORDS IN REVISION PETITION NO. 355/2010-11 ON THE
FILE  OF   THE   RESPONDENT   NO.2   SPECIAL   DEPUTY
COMMISSIONER, BANGALORE DISTRICT, BANGALORE & ETC.,

IN WP No.6344/2012

BETWEEN:
SRI. V.R. RANGANATHA
S/O M. RAMAIAH,
AGED ABOUT 33 YEARS
R/AT No.351,
ATTUR LAYOUT AND POST,
YELAHANKA, BANGALORE- 560 106.
SINCE DECEASED BY HIS LRS

1.   SRI M.RAMAIAH
     S/O LATE MUTHURAYAPPA
     AGED ABOUT 66 YEARS

2.   SMT.A.N.NAGARATHNAMMA
     W/O M.RAMAIAH
     AGED 60 YEARS
                           - 17 -
                                      NC: 2024:KHC:3300
                                 WP No. 6339 of 2012 C/W
                     WP No. 6340/2012, WP No. 6341/2012,
                     WP No. 6342/2012, WP No. 6343/2012,
                     WP No. 6344/2012, WP No. 6345/2012,
                     WP No. 6346/2012, WP No. 6347/2012,
                     WP No. 6348/2012, WP No. 6349/2012,
                     WP No. 6350/2012, WP No. 6351/2012,
                     WP No. 6352/2012, WP No. 6353/2012,
                     WP No. 6354/2012, WP No. 6355/2012

3.   V.R.SANTHOSHKUMAR
     S/O M.RAMAIAH
     AGED ABOUT 30 YEARS
     ALL ARE R/AT ATTUR VILLAGE
     YELAHANKA HOBLI,
     BANGALORE NORTH TALUK
     BANGALURU
                                         ...PETITIONERS
(BY MISS. GOWHAR UNNISA., ADVOCATE FOR
    SRI. V VISWANATH., ADVOCATE)

AND:

1.   STATE OF KARNATAKA
     REVENUE DEPARTMENT
     VIDHANA SOUDHA
     DR B R AMBEDKAR VEEDHI
     BANGALORE-560 001
     REPTD BY SECRETARY TO GOVERNMENT

2.   THE SPECIAL DEPUTY COMMISSIONER
     BANGALORE URBAN DISTRICT
     BANGALORE

3.   THE ASSITANT COMMISSIONER
     BANGALORE NORTH SUB DIVISION
     PODIUM BLOCK
     DR B R AMBEDKAR VEEDHI
     BANGALORE

4.   THE SPECIAL TAHSILDAR
     BANGALORE NORTH ADDL TALUK
                            - 18 -
                                      NC: 2024:KHC:3300
                                 WP No. 6339 of 2012 C/W
                     WP No. 6340/2012, WP No. 6341/2012,
                     WP No. 6342/2012, WP No. 6343/2012,
                     WP No. 6344/2012, WP No. 6345/2012,
                     WP No. 6346/2012, WP No. 6347/2012,
                     WP No. 6348/2012, WP No. 6349/2012,
                     WP No. 6350/2012, WP No. 6351/2012,
                     WP No. 6352/2012, WP No. 6353/2012,
                     WP No. 6354/2012, WP No. 6355/2012

     SHARAVATHI HOTEL BUILDING
     YUELAHANKA SATELITE TOWN
     BANGALORE

5.   SRI B SRINIVAS
     AGED ABOUT 56 YERS
     S/O BOREGOWDA
     R/AT NO.1, VENKATARAMANAPPA GARDEN,
     YESHWANTHAPURA,
     BANGALORE-560 022

6.   SRI NARAYANA CHOWAN
     AGED ABOUT 42 YEARS
     S/O HEERAPPA CHOWAN
     R/AT NO.258, 7TH MAIN ROAD
     RPC LAYOUT VIJAYANAGAR
     BANGALORE-560 040

7.   SRI T RAMADAS
     AGED ABOUT 61 YEARS
     S/O C THIPPAIAH
     R/AT NO.74, RAILWAY PARALLEL ROAD
     NEHRUNAGAR, BANGALORE-560 02

8.   SMT SANDHYA A RAO
     AGED ABOUT 42 YEARS
     W/O A ANANTHA RAO

9.   SRI.A.ANANTH RAO
     AGED ABOUT 56 YEARS
     S/O LATE RAMAKRISHNA RAO
     NO.8 & 9 ARE RESIDING AT
                             - 19 -
                                      NC: 2024:KHC:3300
                                 WP No. 6339 of 2012 C/W
                     WP No. 6340/2012, WP No. 6341/2012,
                     WP No. 6342/2012, WP No. 6343/2012,
                     WP No. 6344/2012, WP No. 6345/2012,
                     WP No. 6346/2012, WP No. 6347/2012,
                     WP No. 6348/2012, WP No. 6349/2012,
                     WP No. 6350/2012, WP No. 6351/2012,
                     WP No. 6352/2012, WP No. 6353/2012,
                     WP No. 6354/2012, WP No. 6355/2012

     NO.21, 4TH CROSS
     CHAMARAJPET
     BANGALORE 560 018
                                          ...RESPONDENTS
(BY C.N.MAHADESHWARAN, AGA FOR R1 TO 4,
    SMT.S.SUSHEELA, SR.COUNSEL FOR SRI.M.B.SHANKARE
    GOWDA & SRI,M.GOPINATH, ADVOCATES FOR R8 & R9;
    V/O DATED 21.03.2023, NOTICE TO R6 IS H/S
    R5 SERVED - UNREPRESENTED)

      THIS WP IS FILED UNDER ARTICLES 226 & 227 OF THE
CONSTITUTION OF INDIA PRAYING TO CALL FOR THE ENTIRE
RECORDS IN RP NO.364/10-11 ON THE FILE OF THE R2
SPECIAL    DEPUTY   COMMISSIONER,     BANGALORE    DIST
BANGALORE AND ETC.


IN WP No.6345/2012

BETWEEN:

SRI. V.R. RANGANATHA
S/O M. RAMAIAH,
AGED ABOUT 33 YEARS
R/AT No.351,
ATTUR LAYOUT AND POST,
YELAHANKA, BANGALORE- 560 106.
SINCE DECEASED BY HIS LRS

1.   SRI M.RAMAIAH
     S/O LATE MUTHURAYAPPA
     AGED ABOUT 66 YEARS
                           - 20 -
                                      NC: 2024:KHC:3300
                                 WP No. 6339 of 2012 C/W
                     WP No. 6340/2012, WP No. 6341/2012,
                     WP No. 6342/2012, WP No. 6343/2012,
                     WP No. 6344/2012, WP No. 6345/2012,
                     WP No. 6346/2012, WP No. 6347/2012,
                     WP No. 6348/2012, WP No. 6349/2012,
                     WP No. 6350/2012, WP No. 6351/2012,
                     WP No. 6352/2012, WP No. 6353/2012,
                     WP No. 6354/2012, WP No. 6355/2012

2.   SMT.A.N.NAGARATHNAMMA
     W/O M.RAMAIAH
     AGED 60 YEARS

3.   V.R.SANTHOSHKUMAR
     S/O M.RAMAIAH
     AGED ABOUT 30 YEARS
     ALL ARE R/AT ATTUR VILLAGE
     YELAHANKA HOBLI,
     BANGALORE NORTH TALUK
     BANGALURU
                                         ...PETITIONERS
(BY MISS. GOWHAR UNNISA., ADVOCATE FOR
    SRI. V VISWANATH., ADVOCATE)

AND:
1.   STATE OF KARNATAKA
     REVENUE DEPARTMENT
     VIDHANA SOUDHA
     DR B R AMBEDKAR VEEDHI
     BANGALORE-560 001
     REPTD BY SECRETARY TO GOVERNMENT

2.   THE SPECIAL DEPUTY COMMISSIONER
     BANGALORE URBAN DISTRICT
     BANGALORE

3.   THE ASSITANT COMMISSIONER
     BANGALORE NORTH SUB DIVISION
     PODIUM BLOCK
     DR B R AMBEDKAR VEEDHI
     BANGALORE
                           - 21 -
                                      NC: 2024:KHC:3300
                                 WP No. 6339 of 2012 C/W
                     WP No. 6340/2012, WP No. 6341/2012,
                     WP No. 6342/2012, WP No. 6343/2012,
                     WP No. 6344/2012, WP No. 6345/2012,
                     WP No. 6346/2012, WP No. 6347/2012,
                     WP No. 6348/2012, WP No. 6349/2012,
                     WP No. 6350/2012, WP No. 6351/2012,
                     WP No. 6352/2012, WP No. 6353/2012,
                     WP No. 6354/2012, WP No. 6355/2012


4.   THE SPECIAL TAHSILDAR
     BANGALORE NORTH ADDL TALUK
     SHARAVATHI HOTEL BUILDING
     YUELAHANKA SATELITE TOWN
     BANGALORE

5.   SRI B SRINIVAS
     AGED ABOUT 56 YERS
     S/O BOREGOWDA
     R/AT NO.1, VENKATARAMANAPPA GARDEN,
     YESHWANTHAPURA,
     BANGALORE-560 022

6.   SRI NARAYANA CHOWAN
     AGED ABOUT 42 YEARS
     S/O HEERAPPA CHOWAN
     R/AT NO.258, 7TH MAIN ROAD
     RPC LAYOUT VIJAYANAGAR
     BANGALORE-560 040

7.   SRI T RAMAKRISHNA
     AGED ABOUT 44 YEARS
     S/O C THIPPAIAH
     R/AT NO.V-58, 4TH CROSS
     PIPILINE, MALLESHWARAM
     BANGALORE - 560 003.

8.   SMT MANJULA
     AGED ABOUT 37 YEARS
     W/O K.RANGHUNATH
     C/O MYSORE FOOD PRODUCTS
                             - 22 -
                                       NC: 2024:KHC:3300
                                  WP No. 6339 of 2012 C/W
                      WP No. 6340/2012, WP No. 6341/2012,
                      WP No. 6342/2012, WP No. 6343/2012,
                      WP No. 6344/2012, WP No. 6345/2012,
                      WP No. 6346/2012, WP No. 6347/2012,
                      WP No. 6348/2012, WP No. 6349/2012,
                      WP No. 6350/2012, WP No. 6351/2012,
                      WP No. 6352/2012, WP No. 6353/2012,
                      WP No. 6354/2012, WP No. 6355/2012

     STAFF QUARTERS,
     MAHALAKSHMI LAYOUT,
     BANGLAORE - 560 086.
                                          ...RESPONDENTS
(BY C.N.MAHADESHWARAN, AGA FOR R1 TO 4,
    SMT.SUMANGALA A SWAMY & SRI.N.RAJANNA
    ADVOCATES FOR R7
    V/O DATED 21.03.2023, NOTICE TO R6 & R8 IS H/S
    R5 SERVED - UNREPRESENTED)

     THIS WP IS FILED UNDER ARTICLES 226 & 227 OF THE
CONSTITUTION OF INDIA PRAYING TO CALL FOR THE ENTIRE
RECORDS IN REVISION PETITION NO. 357/2010-11 ON THE
FILE  OF   THE   RESPONDENT   NO.2   SPECIAL   DEPUTY
COMMISSIONER, BANGALORE DISTRICT, BANGALORE AND
ETC.

IN WP No. 6346/2012

BETWEEN:

     SRI. V.R. RANGANATHA
     S/O M. RAMAIAH,
     AGED ABOUT 33 YEARS
     R/AT No.351,
     ATTUR LAYOUT AND POST,
     YELAHANKA, BANGALORE- 560 106.
     SINCE DECEASED BY HIS LRS

1.   SRI M.RAMAIAH
     S/O LATE MUTHURAYAPPA
     AGED ABOUT 66 YEARS
2.   SMT.A.N.NAGARATHNAMMA
     W/O M.RAMAIAH
     AGED 60 YEARS
                           - 23 -
                                      NC: 2024:KHC:3300
                                 WP No. 6339 of 2012 C/W
                     WP No. 6340/2012, WP No. 6341/2012,
                     WP No. 6342/2012, WP No. 6343/2012,
                     WP No. 6344/2012, WP No. 6345/2012,
                     WP No. 6346/2012, WP No. 6347/2012,
                     WP No. 6348/2012, WP No. 6349/2012,
                     WP No. 6350/2012, WP No. 6351/2012,
                     WP No. 6352/2012, WP No. 6353/2012,
                     WP No. 6354/2012, WP No. 6355/2012


3.   V.R.SANTHOSHKUMAR
     S/O M.RAMAIAH
     AGED ABOUT 30 YEARS
     ALL ARE R/AT ATTUR VILLAGE
     YELAHANKA HOBLI,
     BANGALORE NORTH TALUK
     BANGALURU
                                         ...PETITIONERS
(BY MISS. GOWHAR UNNISA., ADVOCATE FOR
    SRI. V VISWANATH., ADVOCATE)

AND:

1.     STATE OF KARNATAKA
       REVENUE DEPARTMENT
       VIDHANA SOUDHA
       DR B R AMBEDKAR VEEDHI
       BANGALORE-560 001
       REPTD BY SECRETARY TO GOVERNMENT

2.     THE SPECIAL DEPUTY COMMISSIONER
       BANGALORE URBAN DISTRICT
       BANGALORE

3.     THE ASSITANT COMMISSIONER
       BANGALORE NORTH SUB DIVISION
       PODIUM BLOCK DR B R AMBEDKAR VEEDHI
       BANGALORE

4.     THE SPECIAL TAHSILDAR
       BANGALORE NORTH ADDL TALUK
       SHARAVATHI HOTEL BUILDING
       YELAHANKA SATELITE TOWN
       BANGALORE
                          - 24 -
                                    NC: 2024:KHC:3300
                               WP No. 6339 of 2012 C/W
                   WP No. 6340/2012, WP No. 6341/2012,
                   WP No. 6342/2012, WP No. 6343/2012,
                   WP No. 6344/2012, WP No. 6345/2012,
                   WP No. 6346/2012, WP No. 6347/2012,
                   WP No. 6348/2012, WP No. 6349/2012,
                   WP No. 6350/2012, WP No. 6351/2012,
                   WP No. 6352/2012, WP No. 6353/2012,
                   WP No. 6354/2012, WP No. 6355/2012



5.   SRI B SRINIVAS
     AGED ABOUT 56 YEARS
     S/O BOREGOWDA
     R/AT NO.1, VENKATARAMANAPPA GARDEN
     YESHWANTHAPURA BANGALORE-560 022

6.   SRI NARAYANA CHOWAN
     AGED ABOUT 42 YEARS
     S/O HEERAPPA CHOWAN
     R/AT NO.258, 7TH MAIN ROADRPC LAYOUT
     VIJAYANAGAR
     BANGALORE -560 040

7.   SRI T RAMADAS
     AGED ABOUT 61 YEARS
     S/O C THIPPAIAH R/AT NO.74,
     RAILWAY PARALLEL ROAD
     NEHRUNAGAR
     BANGALORE -560 020

8.   SMT SANDHYA A RAO
     W/O A ANANTHA RAO R/AT NO.21,
     4TH CROSS CHAMARAJPET
     BANGALORE-560 018

9.   SRI A ANANTHA RAO
     AGED ABOUT 56 YEAR
     S/O LATE RAMAKRISHNA RAO
     SR/AT NO.21, 4TH CROSS
     CHAMARAJPET
     BANGALORE-560 018
                                       ...RESPONDENTS
(BY C.N.MAHADESHWARAN, AGA FOR R1 TO 4,
    SMT.S.SUSHEELA. SR COUNSEL FOR SRI.M.B.SHANKARE
                             - 25 -
                                       NC: 2024:KHC:3300
                                  WP No. 6339 of 2012 C/W
                      WP No. 6340/2012, WP No. 6341/2012,
                      WP No. 6342/2012, WP No. 6343/2012,
                      WP No. 6344/2012, WP No. 6345/2012,
                      WP No. 6346/2012, WP No. 6347/2012,
                      WP No. 6348/2012, WP No. 6349/2012,
                      WP No. 6350/2012, WP No. 6351/2012,
                      WP No. 6352/2012, WP No. 6353/2012,
                      WP No. 6354/2012, WP No. 6355/2012

     GOWDA & M GOPINATHA, ADVOCATES FOR R8 & R9
     V/O DATED 21.03.2023, NOTICE TO R6 IS H/S
     R5 SERVED - UNREPRESENTED)

     THIS W.P. IS FILED UNDER ARTICLE 226 & 227 PRAYING
TO CALL FOR THE ENTIRE RECORDS IN REVISION PETITION
NO.365/2010-11 ON THE FILE OF THE RESPONDENT NO.2
SPECIAL DEPUTY COMMISSIONER, BANGALORE DISTRICT,
BANGALOR.

IN WP No.6347/2012

BETWEEN:

     SRI. V.R. RANGANATHA
     S/O M. RAMAIAH,
     AGED ABOUT 33 YEARS
     R/AT No.351,
     ATTUR LAYOUT AND POST,
     YELAHANKA, BANGALORE- 560 106.
     SINCE DECEASED BY HIS LRS

1.   SRI M.RAMAIAH
     S/O LATE MUTHURAYAPPA
     AGED ABOUT 66 YEARS

2.   SMT.A.N.NAGARATHNAMMA
     W/O M.RAMAIAH
     AGED 60 YEARS

3.   V.R.SANTHOSHKUMAR
     S/O M.RAMAIAH
     AGED ABOUT 30 YEARS
     ALL ARE R/AT ATTUR VILLAGE
     YELAHANKA HOBLI,
                            - 26 -
                                     NC: 2024:KHC:3300
                                WP No. 6339 of 2012 C/W
                    WP No. 6340/2012, WP No. 6341/2012,
                    WP No. 6342/2012, WP No. 6343/2012,
                    WP No. 6344/2012, WP No. 6345/2012,
                    WP No. 6346/2012, WP No. 6347/2012,
                    WP No. 6348/2012, WP No. 6349/2012,
                    WP No. 6350/2012, WP No. 6351/2012,
                    WP No. 6352/2012, WP No. 6353/2012,
                    WP No. 6354/2012, WP No. 6355/2012

     BANGALORE NORTH TALUK
     BENGALURU
                                         ...PETITIONERS
(BY MISS. GOWHAR UNNISA., ADVOCATE FOR
    SRI. V VISWANATH., ADVOCATE)

AND:

1.   STATE OF KARNATAKA
     REVENUE DEPARTMENT
     VIDHANA SOUDHA
     DR B R AMBEDKAR VEEDHI
     BANGALORE-560 001
     REPTD BY SECRETARY TO GOVERNMENT

2.   THE SPECIAL DEPUTY COMMISSIONER
     BANGALORE URBAN DISTRICT
     BANGALORE

3.   THE ASSITANT COMMISSIONER
     BANGALORE NORTH SUB DIVISION
     PODIUM BLOCK
     DR B R AMBEDKAR VEEDHI
     BANGALORE

4.   THE SPECIAL TAHSILDAR
     BANGALORE NORTH ADDL TALUK
     SHARAVATHI HOTEL BUILDING
     YELAHANKA SATELITE TOWN
     BANGALORE

5.   SRI B SRINIVAS
     AGED ABOUT 56 YEARS
                            - 27 -
                                      NC: 2024:KHC:3300
                                 WP No. 6339 of 2012 C/W
                     WP No. 6340/2012, WP No. 6341/2012,
                     WP No. 6342/2012, WP No. 6343/2012,
                     WP No. 6344/2012, WP No. 6345/2012,
                     WP No. 6346/2012, WP No. 6347/2012,
                     WP No. 6348/2012, WP No. 6349/2012,
                     WP No. 6350/2012, WP No. 6351/2012,
                     WP No. 6352/2012, WP No. 6353/2012,
                     WP No. 6354/2012, WP No. 6355/2012

     S/O BOREGOWDA
     R/AT NO.1, VENKATARAMANAPPA GARDEN,
     YESHWANTHAPURA,
     BANGALORE-560 022

6.   SRI NARAYANA CHOWAN
     AGED ABOUT 42 YEARS
     S/O HEERAPPA CHOWAN
     R/AT NO.258, 7TH MAIN ROAD
     RPC LAYOUT VIJAYANAGAR
     BANGALORE-560 040

7.   SRI T RAMADAS
     AGED ABOUT 61 YEARS
     S/O C THIPPAIAH
     R/AT NO.7/4 RAILWAY PARALLEL ROAD,
     NEHRUNAGAR
     BANGALORE - 560 020.

8.   SMT R.P.MANJULA
     AGED ABOUT 34 YEARS
     W/O K.B.KUMAR
     D/O R.K.PUTTASWAMY GOWDA
     R/AT NO.1703, BEML 5TH STAGE
     RAJARAJESHWARI NAGAR
     BANGALORE - 560 098.
                                          ...RESPONDENTS
(BY C.N.MAHADESHWARAN, AGA FOR R1 TO 4,
    SMT.S.SUSHEELA, SR COUNSEL FOR SRI.M.B.SHANKARE
    GOWDA & SRI M.GOPINATHA, ADVOCATES FOR R8
    V/O DATED 21.03.2023, NOTICE TO R6 IS H/S
    R5 SERVED - UNREPRESENTED)
                           - 28 -
                                      NC: 2024:KHC:3300
                                 WP No. 6339 of 2012 C/W
                     WP No. 6340/2012, WP No. 6341/2012,
                     WP No. 6342/2012, WP No. 6343/2012,
                     WP No. 6344/2012, WP No. 6345/2012,
                     WP No. 6346/2012, WP No. 6347/2012,
                     WP No. 6348/2012, WP No. 6349/2012,
                     WP No. 6350/2012, WP No. 6351/2012,
                     WP No. 6352/2012, WP No. 6353/2012,
                     WP No. 6354/2012, WP No. 6355/2012


     THIS WP IS FILED UNDER ARTICLES 226 & 227 OF THE
CONSTITUTION OF INDIA PRAYING TO CALL FOR THE ENTIRE
RECORDS IN REVISION PETITION NO. 368/2010-11 ON THE
FILE  OF   THE   RESPONDENT   NO.2   SPECIAL   DEPUTY
COMMISSIONER, BANGALORE DISTRICT, BANGALORE & ETC.

IN WP No.6348/2012

BETWEEN:

     SRI. V.R. RANGANATHA
     S/O M. RAMAIAH,
     AGED ABOUT 33 YEARS
     R/AT No.351,
     ATTUR LAYOUT AND POST,
     YELAHANKA, BANGALORE- 560 106.
     SINCE DECEASED BY HIS LRS

1.   SRI M.RAMAIAH
     S/O LATE MUTHURAYAPPA
     AGED ABOUT 66 YEARS
2.   SMT.A.N.NAGARATHNAMMA
     W/O M.RAMAIAH
     AGED 60 YEARS
3.   V.R.SANTHOSHKUMAR
     S/O M.RAMAIAH
     AGED ABOUT 30 YEARS
     ALL ARE R/AT ATTUR VILLAGE
     YELAHANKA HOBLI,
     BANGALORE NORTH TALUK
     BANGALURU
                                         ...PETITIONERS
(BY MISS. GOWHAR UNNISA., ADVOCATE FOR
    SRI. V VISWANATH., ADVOCATE)
                           - 29 -
                                      NC: 2024:KHC:3300
                                 WP No. 6339 of 2012 C/W
                     WP No. 6340/2012, WP No. 6341/2012,
                     WP No. 6342/2012, WP No. 6343/2012,
                     WP No. 6344/2012, WP No. 6345/2012,
                     WP No. 6346/2012, WP No. 6347/2012,
                     WP No. 6348/2012, WP No. 6349/2012,
                     WP No. 6350/2012, WP No. 6351/2012,
                     WP No. 6352/2012, WP No. 6353/2012,
                     WP No. 6354/2012, WP No. 6355/2012



AND:

1.     STATE OF KARNATAKA
       REVENUE DEPARTMENT
       VIDHANA SOUDHA
       DR B R AMBEDKAR VEEDHI
       BANGALORE-560 001
       REPTD BY SECRETARY TO GOVERNMENT

2.     THE SPECIAL DEPUTY COMMISSIONER
       BANGALORE URBAN DISTRICT
       BANGALORE

3.     THE ASSITANT COMMISSIONER
       BANGALORE NORTH SUB DIVISION
       PODIUM BLOCK
       DR B R AMBEDKAR VEEDHI
       BANGALORE

4.     THE SPECIAL TAHSILDAR
       BANGALORE NORTH ADDL TALUK
       SHARAVATHI HOTEL BUILDING
       YELAHANKA SATELITE TOWN
       BANGALORE

5.     SRI B SRINIVAS
       S/O BOREGOWDA
       AGED ABOUT 56 YEARS
       R/AT NO.1, VENKATARAMANAPPA GARDEN
       YESHWANTHAPURA
       BANGALORE - 560 022

6.     SRI NARAYANA CHOWAN
       S/O HEERAPPA CHOWAN
       AGED ABOUT 42 YEARS
       R/AT NO.258, 7TH MAIN ROADRPC LAYOUT
                          - 30 -
                                    NC: 2024:KHC:3300
                               WP No. 6339 of 2012 C/W
                   WP No. 6340/2012, WP No. 6341/2012,
                   WP No. 6342/2012, WP No. 6343/2012,
                   WP No. 6344/2012, WP No. 6345/2012,
                   WP No. 6346/2012, WP No. 6347/2012,
                   WP No. 6348/2012, WP No. 6349/2012,
                   WP No. 6350/2012, WP No. 6351/2012,
                   WP No. 6352/2012, WP No. 6353/2012,
                   WP No. 6354/2012, WP No. 6355/2012

     VIJAYANAGAR
     BANGALORE-560 040

7.   SRI T RAMADAS
     S/O C THIPPAIAHAGED
     ABOUT 61 YEARS
     R/AT NO.74, RAILWAY PARALLEL ROAD
     NEHRUNAGAR
     BANGALORE-560 020

8.   SMT. ARUNA RAVINDRA
     AGED ABOUT 53 YEARS,
     W/O DR. K.R. RAVINDRA,

9.   DR K. RAVINDRA
     AGED ABOUT 57 YEARS,
     S/O K. RANGANATHACHAR,

     NO.8 & 9 RESIDING AT 7TH CROSS
     LAKSHMI ROAD, SHANTHINAGAR,
     BANGALORE 560 027
                                          ...RESPONDNETS
(BY C.N.MAHADESHWARAN, AGA FOR R1 TO 4,
    SMT.S.SUSHEELA, SR COUNSEL FOR SRI.M.B.SHANKARE
    GOWDA & SRI M.GOPINATHA, ADVOCATES FOR R8 & R9
    V/O DATED 21.03.2023, NOTICE TO R6 IS H/S
    R5 SERVED - UNREPRESENTED)

     THIS WP IS FILED UNDER ARTICLE 226 & 227 PRAYING
TO CALL FOR THE ENTIRE RECORDS IN REVISION PETITION
NO.363/10-11 ON THE FILE OF THE R2 SPECIAL DEPUTY
COMMISSIONER, BANGALORE DISTRICT, BANGALORE & ETC,.
                             - 31 -
                                       NC: 2024:KHC:3300
                                  WP No. 6339 of 2012 C/W
                      WP No. 6340/2012, WP No. 6341/2012,
                      WP No. 6342/2012, WP No. 6343/2012,
                      WP No. 6344/2012, WP No. 6345/2012,
                      WP No. 6346/2012, WP No. 6347/2012,
                      WP No. 6348/2012, WP No. 6349/2012,
                      WP No. 6350/2012, WP No. 6351/2012,
                      WP No. 6352/2012, WP No. 6353/2012,
                      WP No. 6354/2012, WP No. 6355/2012

IN WP No. 6349/2012

BETWEEN:

     SRI. V.R. RANGANATHA
     S/O M. RAMAIAH,
     AGED ABOUT 33 YEARS
     R/AT No.351,
     ATTUR LAYOUT AND POST,
     YELAHANKA, BANGALORE- 560 106.
     SINCE DECEASED BY HIS LRS

1.   SRI M.RAMAIAH
     S/O LATE MUTHURAYAPPA
     AGED ABOUT 66 YEARS

2.   SMT.A.N.NAGARATHNAMMA
     W/O M.RAMAIAH
     AGED 60 YEARS

3.   V.R.SANTHOSHKUMAR
     S/O M.RAMAIAH
     AGED ABOUT 30 YEARS
     ALL ARE R/AT ATTUR VILLAGE
     YELAHANKA HOBLI,
     BANGALORE NORTH TALUK
     BANGALURU
                                          ...PETITIONERS
(BY MISS. GOWHAR UNNISA., ADVOCATE FOR
    SRI. V VISWANATH., ADVOCATE)

AND:

1.   STATE OF KARNATAKA
     REVENUE DEPARTMENT
                           - 32 -
                                      NC: 2024:KHC:3300
                                 WP No. 6339 of 2012 C/W
                     WP No. 6340/2012, WP No. 6341/2012,
                     WP No. 6342/2012, WP No. 6343/2012,
                     WP No. 6344/2012, WP No. 6345/2012,
                     WP No. 6346/2012, WP No. 6347/2012,
                     WP No. 6348/2012, WP No. 6349/2012,
                     WP No. 6350/2012, WP No. 6351/2012,
                     WP No. 6352/2012, WP No. 6353/2012,
                     WP No. 6354/2012, WP No. 6355/2012

     VIDHANA SOUDHA
     DR B R AMBEDKAR VEEDHI
     BANGALORE-560 001
     REPTD BY SECRETARY TO GOVERNMENT

2.   THE SPECIAL DEPUTY COMMISSIONER
     BANGALORE URBAN DISTRICT
     BANGALORE

3.   THE ASSITANT COMMISSIONER
     BANGALORE NORTH SUB DIVISION
     PODIUM BLOCK
     DR B R AMBEDKAR VEEDHI
     BANGALORE

4.   THE SPECIAL TAHSILDAR
     BANGALORE NORTH ADDL TALUK
     SHARAVATHI HOTEL BUILDING
     YELAHANKA SATELITE TOWN
     BANGALORE

5.   SRI B SRINIVAS
     AGED ABOUT 56 YEARS
     S/O BOREGOWDA
     R/AT NO.1, VENKATARAMANAPPA GARDEN
     YESHWANTHAPURA
     BANGALORE - 560 022

6.   SRI NARAYANA CHOWAN
     AGED ABOUT 42 YEARS
     S/O HEERAPPA CHOWAN
     R/AT NO.258, 7TH MAIN ROAD
     RPC LAYOUT VIJAYANAGAR
     BANGALORE-560 040

7.   SRI T RAMADAS
                             - 33 -
                                      NC: 2024:KHC:3300
                                 WP No. 6339 of 2012 C/W
                     WP No. 6340/2012, WP No. 6341/2012,
                     WP No. 6342/2012, WP No. 6343/2012,
                     WP No. 6344/2012, WP No. 6345/2012,
                     WP No. 6346/2012, WP No. 6347/2012,
                     WP No. 6348/2012, WP No. 6349/2012,
                     WP No. 6350/2012, WP No. 6351/2012,
                     WP No. 6352/2012, WP No. 6353/2012,
                     WP No. 6354/2012, WP No. 6355/2012

     AGED ABOUT 61 YEARS
     S/O C THIPPAIAH
     R/AT NO.74, RAILWAY PARALLEL ROAD
     NEHRUNAGAR
     BANGALORE - 560 020

8.    SMT SANDHYA A RAO
      AGED ABOUT 42 YEARS
      W/O A ANANTHA RAO

9.    SRI A ANANTHA RAO
      AGED ABOUT 56 YEARS
      S/O LATE RAMAKRISHNA RAO

      NO.8 & 9 ARE R/AT NO.21,
      4TH CROSS, CHAMARAJPET
      BANGALORE - 560 018
                                          ...RESPONDNETS
(BY C.N.MAHADESHWARAN, AGA FOR R1 TO 4,
    SMT.S.SUSHEELA, SR COUNSEL FOR SRI.M.B.SHANKARE
    GOWDA & SRI M.GOPINATHA, ADVOCATES FOR R8 & R9
    V/O DATED 21.03.2023, NOTICE TO R6 IS H/S
    R5 SERVED - UNREPRESENTED)

     THIS WP IS FILED UNDER ARTICLES 226 & 227 PRAYING
TO CALL FOR THE ENTIRE RECORDS IN REVISION PETITION
NO.366/10-11 ON THE FILE OF THE R2 SPECIAL DEPUTY
COMMISSIONER, BANGALORE DISTRICT, BANGALORE & ETC,.

IN WP 6350/2012

BETWEEN:

     SRI. V.R. RANGANATHA
     S/O M. RAMAIAH,
     AGED ABOUT 33 YEARS
     R/AT No.351,
                             - 34 -
                                       NC: 2024:KHC:3300
                                  WP No. 6339 of 2012 C/W
                      WP No. 6340/2012, WP No. 6341/2012,
                      WP No. 6342/2012, WP No. 6343/2012,
                      WP No. 6344/2012, WP No. 6345/2012,
                      WP No. 6346/2012, WP No. 6347/2012,
                      WP No. 6348/2012, WP No. 6349/2012,
                      WP No. 6350/2012, WP No. 6351/2012,
                      WP No. 6352/2012, WP No. 6353/2012,
                      WP No. 6354/2012, WP No. 6355/2012

     ATTUR LAYOUT AND POST,
     YELAHANKA, BANGALORE- 560 106.
     SINCE DECEASED BY HIS LRS

1.   SRI M.RAMAIAH
     S/O LATE MUTHURAYAPPA
     AGED ABOUT 66 YEARS

2.   SMT.A.N.NAGARATHNAMMA
     W/O M.RAMAIAH
     AGED 60 YEARS

3.   V.R.SANTHOSHKUMAR
     S/O M.RAMAIAH
     AGED ABOUT 30 YEARS
     ALL ARE R/AT ATTUR VILLAGE
     YELAHANKA HOBLI,
     BANGALORE NORTH TALUK
     BANGALURU
                                          ...PETITIONERS
(BY MISS. GOWHAR UNNISA., ADVOCATE FOR
    SRI. V VISWANATH., ADVOCATE)

AND:

1.   STATE OF KARNATAKA
     REVENUE DEPARTMENT
     VIDHANA SOUDHA
     DR B R AMBEDKAR VEEDHI
     BANGALORE-560 001
     REPTD BY SECRETARY TO GOVERNMENT

2.   THE SPECIAL DEPUTY COMMISSIONER
     BANGALORE URBAN DISTRICT
     BANGALORE
                             - 35 -
                                     NC: 2024:KHC:3300
                                WP No. 6339 of 2012 C/W
                    WP No. 6340/2012, WP No. 6341/2012,
                    WP No. 6342/2012, WP No. 6343/2012,
                    WP No. 6344/2012, WP No. 6345/2012,
                    WP No. 6346/2012, WP No. 6347/2012,
                    WP No. 6348/2012, WP No. 6349/2012,
                    WP No. 6350/2012, WP No. 6351/2012,
                    WP No. 6352/2012, WP No. 6353/2012,
                    WP No. 6354/2012, WP No. 6355/2012

3.   THE ASSITANT COMMISSIONER
     BANGALORE NORTH SUB DIVISION
     PODIUM BLOCK
     DR B R AMBEDKAR VEEDHI
     BANGALORE
4.   THE SPECIAL TAHSILDAR
     BANGALORE NORTH ADDL TALUK
     SHARAVATHI HOTEL BUILDING
     YELAHANKA SATELITE TOWN
     BANGALORE

5.   SRI B SRINIVAS
     AGED ABOUT 56 YEARS
     S/O BOREGOWDA
     R/AT NO.1, VENKATARAMANAPPA GARDEN
     YESHWANTHAPURA
     BANGALORE - 560 022

6.   SRI NARAYANA CHOWAN
     AGED ABOUT 42 YEARS
     S/O HEERAPPA CHOWAN
     R/AT NO.258, 7TH MAIN ROAD
     RPC LAYOUT VIJAYANAGAR
     BANGALORE-560 040
7.   SRI T RAMADAS
     S/O C THIPPAIAH
     AGED ABOUT 61 YEARS
     R/AT NO.74, RAILWAY
     PARALLEL ROAD
     NEHRUNAGAR
     BANGALORE - 560 020.

8.   SMT. ARUNA RAVINDRA
     AGED ABOUT 53 YEARS,
     W/O DR. K. RAVINDRA,
                          - 36 -
                                    NC: 2024:KHC:3300
                               WP No. 6339 of 2012 C/W
                   WP No. 6340/2012, WP No. 6341/2012,
                   WP No. 6342/2012, WP No. 6343/2012,
                   WP No. 6344/2012, WP No. 6345/2012,
                   WP No. 6346/2012, WP No. 6347/2012,
                   WP No. 6348/2012, WP No. 6349/2012,
                   WP No. 6350/2012, WP No. 6351/2012,
                   WP No. 6352/2012, WP No. 6353/2012,
                   WP No. 6354/2012, WP No. 6355/2012



9 . DR K. RAVINDRA
    AGED ABOUT 57 YEARS,
    S/O K. RANGANATHACHAR,
    NO.8 & 9 ARE
    RESIDING AT 7TH CROSS,
    LAKSHMIROAD,SHANTHINAGAR,
    BANGALORE - 560 027
                                          ...RESPONDENTS
(BY C.N.MAHADESHWARAN, AGA FOR R1 TO 4,
    SMT.S.SUSHEELA, SR COUNSEL FOR SRI.T.R.RAMESH,
    ADVOCATES FOR R8 & R9
    V/O DATED 21.03.2023, NOTICE TO R6 IS H/S
    R5 SERVED - UNREPRESENTED)

     THIS WP IS FILED UNDER ARTICLES 226 & 227 PRAYING
TO CALL FOR THE ENTIRE RECORDS IN RP NO.369/10-11 ON
THE FILE OF THE R2 SPECIAL DEPUTY COMMISSIONER,
BANGALORE DIST., BANGALORE & QUASH THE ORDER PASSED
BY THE R2 IN RP 369/10-11 DATED 27.8.11 VIDE ANNX-P IN
RESPECT OF THE SITE BEARING NO.19 FORMED IN THE LAND
BEARING SY NO.39/1 & 39/2 TOTALLY MEASURING 02 ACRES
10 GUNTAS SITUATED AT ATTUR VILLAGE, YELAHANKA HOBLI
BANGALORE NORTH ADDL. TALUK BANGALORE DIST ETC.,.

IN WP 6351/2012:

BETWEEN:

SRI. V.R. RANGANATHA
S/O M. RAMAIAH,
AGED ABOUT 33 YEARS
RESIDING AT NO.351,
ATTUR LAYOUT AND POST,
YELAHANKA,
BANGALORE- 560 106.
                             - 37 -
                                      NC: 2024:KHC:3300
                                 WP No. 6339 of 2012 C/W
                     WP No. 6340/2012, WP No. 6341/2012,
                     WP No. 6342/2012, WP No. 6343/2012,
                     WP No. 6344/2012, WP No. 6345/2012,
                     WP No. 6346/2012, WP No. 6347/2012,
                     WP No. 6348/2012, WP No. 6349/2012,
                     WP No. 6350/2012, WP No. 6351/2012,
                     WP No. 6352/2012, WP No. 6353/2012,
                     WP No. 6354/2012, WP No. 6355/2012

SINCE DECEASED BY HIS LRS

1.     SRI. M. RAMAIAH
       S/O LATE MUTHURAYAPPA,
       AGED ABOUT 66 YEARS,

2.     SMT. A.N.NAGARATHNAMMA
       W/O M. RAMAIAH,
       AGED ABOUT 60 YEARS

3.     SRI. V.R. SANTHOSH KUMAR
       S/O M. RAMAIAH,
       AGED ABOUT 30 YEARS

       ALL ARE R/AT ATTUR VILLAGE,
       YELAHANKA HOBLI,
       BENGALURU NORTH TALUK,
       BENGALURU.

       AMENDMENT CARRIED OUT
       V/O DATED 24.01.2020
                                          ...PETITIONERS
(BY MISS. GOWHAR UNNISA, ADVOCATE FOR
    SRI. V. VISWANATHA, ADVOCATE)

AND:

1.   STATE OF KARNATAKA
     REVENUE DEPARTMENT,
     VIDHANA SOUDHA,
     DR. B.R. AMBEDKAR VEEDHI
     BANGALORE- 560001
     REPTD. BY SECRETARY TO GOVERNMENT

2.   THE SPECIAL DEPUTY COMMISSIONER
     BANGALORE URBAN DISTRICT,
                            - 38 -
                                      NC: 2024:KHC:3300
                                 WP No. 6339 of 2012 C/W
                     WP No. 6340/2012, WP No. 6341/2012,
                     WP No. 6342/2012, WP No. 6343/2012,
                     WP No. 6344/2012, WP No. 6345/2012,
                     WP No. 6346/2012, WP No. 6347/2012,
                     WP No. 6348/2012, WP No. 6349/2012,
                     WP No. 6350/2012, WP No. 6351/2012,
                     WP No. 6352/2012, WP No. 6353/2012,
                     WP No. 6354/2012, WP No. 6355/2012

     BANGALORE.

3.   THE ASSISTANT COMMISSIONER
     BANGALORE NORTH SUB-DIVISION,
     PODIUM BLOCK,
     DR. BR. AMBEDKAR VEEDHI,
     BANGALORE.

4.   THE SPECIAL TAHSILDAR
     BANGALORE NORTH ADDL. TALUK
     SHARAVATHI HOTEL BUILDING,
     YELAHANKA SATELLITE TOWN,
     BANGALORE.

5.   SRI. B. SRINIVAS
     AGED ABOUT 56 YEARS
     S/O BOREGOWDA
     R/AT NO.1, VENKATARAMANAPPA GARDEN,
     YESHWANTHAPURA,
     BANGALORE-560022

6.   SRI. NARAYANA CHOWAN
     AGED ABOUT 42 YEARS,
     S/O HEERAPPA CHOWAN,
     R/AT NO. 258, 7TH MAIN ROAD,
     RPC LAYOUT, VIJAYANAGAR,
     BANGALORE-560040

7.   SRI. T. RAMAKRISHNA
     AGED ABOUT 44 YEARS,
     S/O C. THIPPAIAH,
     R/AT NO.V-58, 4TH CROSS,
     PIPELINE, MALLESWARAM,
     BANGALORE-560003.

8.   SRI. S. GOPALA RAO
     AGED ABOUT 39 YEARS
                             - 39 -
                                      NC: 2024:KHC:3300
                                 WP No. 6339 of 2012 C/W
                     WP No. 6340/2012, WP No. 6341/2012,
                     WP No. 6342/2012, WP No. 6343/2012,
                     WP No. 6344/2012, WP No. 6345/2012,
                     WP No. 6346/2012, WP No. 6347/2012,
                     WP No. 6348/2012, WP No. 6349/2012,
                     WP No. 6350/2012, WP No. 6351/2012,
                     WP No. 6352/2012, WP No. 6353/2012,
                     WP No. 6354/2012, WP No. 6355/2012

     S/O B. SHANKAR RAO,
     R/AT NO.782, 9TH 'B' MAIN ROAD,
     RPC LAYOUT,
     VIJAYANAGAR 2ND STAGE,
     BANGALORE-560040.
                                         ...RESPONDENTS
(BY SRI.C.N. MAHADESHWARN, AGA FOR R1 TO R4;
     V/O DATED 21.03.2023, NOTICE TO R6 AND R7
    IS HELD SUFFICIENT;
    NOTICE SERVED ON R5 AND UNREPRESENTED)

      THIS WP IS FILED UNDER ARTICLES 226 AND 227 OF
CONSTITUTION OF INDIA PRAYING TO CALL FOR THE ENTIRE
RECORDS IN REVISION PETITION NO.367/2010-11 ON THE
FILE   OF   THE  RESPONDENT   NO.2   SPECIAL  DEPUTY
COMMISSIONER, BANGALORE DISTRICT, BANGALORE AND
ETC.,

IN WP 6352/2012

BETWEEN:

SRI. V.R. RANGANATHA
S/O M. RAMAIAH,
AGED ABOUT 33 YEARS
RESIDING AT NO.351,
ATTUR LAYOUT AND POST,
YELAHANKA,
BANGALORE- 560 106.
SINCE DECEASED BY HIS LRS

1.    SRI. M. RAMAIAH
      S/O LATE MUTHURAYAPPA,
      AGED ABOUT 66 YEARS,
                            - 40 -
                                      NC: 2024:KHC:3300
                                 WP No. 6339 of 2012 C/W
                     WP No. 6340/2012, WP No. 6341/2012,
                     WP No. 6342/2012, WP No. 6343/2012,
                     WP No. 6344/2012, WP No. 6345/2012,
                     WP No. 6346/2012, WP No. 6347/2012,
                     WP No. 6348/2012, WP No. 6349/2012,
                     WP No. 6350/2012, WP No. 6351/2012,
                     WP No. 6352/2012, WP No. 6353/2012,
                     WP No. 6354/2012, WP No. 6355/2012

2.     SMT. A.N.NAGARATHNAMMA
       W/O M. RAMAIAH,
       AGED ABOUT 60 YEARS

3.     SRI. V.R. SANTHOSH KUMAR
       S/O M. RAMAIAH,
       AGED ABOUT 30 YEARS

       ALL ARE R/AT ATTUR VILLAGE,
       YELAHANKA HOBLI,
       BENGALURU NORTH TALUK,
       BENGALURU.

       AMENDMENT CARRIED OUT
       V/O DATED 24.01.2020
                                          ...PETITIONERS
(BY MISS. GOWHAR UNNISA, ADVOCATE FOR
    SRI. V. VISWANATH, ADVOCATE)

AND:

1.   STATE OF KARNATAKA
     REVENUE DEPARTMENT,
     VIDHANA SOUDHA,
     DR. B.R. AMBEDKAR VEEDHI
     BANGALORE- 560001
     REPTD. BY SECRETARY TO GOVERNMENT

2.   THE SPECIAL DEPUTY COMMISSIONER
     BANGALORE URBAN DISTRICT,
     BANGALORE.

3.   THE ASSISTANT COMMISSIONER
     BANGALORE NORTH SUB-DIVISION,
     PODIUM BLOCK,
     DR. BR. AMBEDKAR VEEDHI,
                            - 41 -
                                      NC: 2024:KHC:3300
                                 WP No. 6339 of 2012 C/W
                     WP No. 6340/2012, WP No. 6341/2012,
                     WP No. 6342/2012, WP No. 6343/2012,
                     WP No. 6344/2012, WP No. 6345/2012,
                     WP No. 6346/2012, WP No. 6347/2012,
                     WP No. 6348/2012, WP No. 6349/2012,
                     WP No. 6350/2012, WP No. 6351/2012,
                     WP No. 6352/2012, WP No. 6353/2012,
                     WP No. 6354/2012, WP No. 6355/2012

     BANGALORE.

4.   THE SPECIAL TAHSILDAR
     BANGALORE NORTH ADDL. TALUK,
     SHARAVATHI HOTEL BUILDING,
     YELAHANKA SATELLITE TOWN,
     BANGALORE.

5.   SRI. B. SRINIVAS
     AGED ABOUT 56 YEARS
     S/O BOREGOWDA,
     R/AT NO.1, VENKATARAMANAPPA GARDEN,
     YESHWANTHAPURA,
     BANGALORE-560022.

6.   SRI. NARAYANA CHOWAN
     AGED ABOUT 42 YEARS,
     S/O HEERAPPA CHOWAN,
     R/AT NO. 258, 7TH MAIN ROAD,
     RPC LAYOUT, VIJAYANAGAR,
     BANGALORE-560040

7.   SRI. T. RAMAKRISHNA
     AGED ABOUT 44 YEARS,
     S/O C. THIPPAIAH,
     R/AT NO.V-58, 4TH CROSS,
     PIPELINE, MALLESWARAM,
     BANGALORE-560003.

8.   SMT. R. TANUJA,
     AGED ABOUT 47 YEARS,
     W/O M.L. RAGHUNATH,
     R/AT NO.366, 10TH CROSS,
     MAHALAKSHMI LAYOUT,
     BANGALORE-560086.
                                       ...RESPONDENTS
(BY SRI.C.N. MAHADESHWARN, AGA FOR R1 TO R4;
                             - 42 -
                                      NC: 2024:KHC:3300
                                 WP No. 6339 of 2012 C/W
                     WP No. 6340/2012, WP No. 6341/2012,
                     WP No. 6342/2012, WP No. 6343/2012,
                     WP No. 6344/2012, WP No. 6345/2012,
                     WP No. 6346/2012, WP No. 6347/2012,
                     WP No. 6348/2012, WP No. 6349/2012,
                     WP No. 6350/2012, WP No. 6351/2012,
                     WP No. 6352/2012, WP No. 6353/2012,
                     WP No. 6354/2012, WP No. 6355/2012

     V/O DATED 21.03.2023, NOTICE TO R6 AND R8
     IS HELD SUFFICIENT;
     NOTICE SERVED ON R5 AND UNREPRESENTED)

      THIS WP IS FILED UNDER ARTICLES 226 AND 227 OF
CONSTITUTION OF INDIA PRAYING TO CALL FOR THE ENTIRE
RECORDS IN REVISION PETITION NO.370/2010-11 ON THE
FILE   OF   THE  RESPONDENT   NO.2   SPECIAL  DEPUTY
COMMISSIONER, BANGALORE DISTRICT, BANGALORE AND
ETC.,


IN WP 6353/2012:
BETWEEN:

SRI. V.R. RANGANATHA
S/O M. RAMAIAH,
AGED ABOUT 33 YEARS
RESIDING AT NO.351,
ATTUR LAYOUT AND POST,
YELAHANKA,
BANGALORE- 560 106.
SINCE DECEASED BY HIS LRS

1.    SRI. M. RAMAIAH
      S/O LATE MUTHURAYAPPA,
      AGED ABOUT 66 YEARS,

2.    SMT. A.N.NAGARATHNAMMA
      W/O M. RAMAIAH,
      AGED ABOUT 60 YEARS

3.    SRI. V.R. SANTHOSH KUMAR
      S/O M. RAMAIAH,
      AGED ABOUT 30 YEARS
                            - 43 -
                                      NC: 2024:KHC:3300
                                 WP No. 6339 of 2012 C/W
                     WP No. 6340/2012, WP No. 6341/2012,
                     WP No. 6342/2012, WP No. 6343/2012,
                     WP No. 6344/2012, WP No. 6345/2012,
                     WP No. 6346/2012, WP No. 6347/2012,
                     WP No. 6348/2012, WP No. 6349/2012,
                     WP No. 6350/2012, WP No. 6351/2012,
                     WP No. 6352/2012, WP No. 6353/2012,
                     WP No. 6354/2012, WP No. 6355/2012

       ALL ARE R/AT ATTUR VILLAGE,
       YELAHANKA HOBLI,
       BENGALURU NORTH TALUK,
       BENGALURU.

       AMENDMENT CARRIED OUT
       V/O DATED 24.01.2020
                                          ...PETITIONERS
(BY MISS. GOWHAR UNNISA, ADVOCATE FOR
    SRI. V. VISWANATH, ADVOCATE)

AND:

1.   STATE OF KARNATAKA
     REVENUE DEPARTMENT,
     VIDHANA SOUDHA,
     DR. B.R. AMBEDKAR VEEDHI
     BANGALORE- 560001
     REPTD. BY SECRETARY TO GOVERNMENT

2.   THE SPECIAL DEPUTY COMMISSIONER
     BANGALORE URBAN DISTRICT,
     BANGALORE.

3.   THE ASSISTANT COMMISSIONER
     BANGALORE NORTH SUB-DIVISION,
     PODIUM BLOCK,
     DR. BR. AMBEDKAR VEEDHI,
     BANGALORE.

4.   THE SPECIAL TAHSILDAR
     BANGALORE NORTH ADDL. TALUK,
     SHARAVATHI HOTEL BUILDING,
     YELAHANKA SATELLITE TOWN,
     BANGALORE.
                            - 44 -
                                      NC: 2024:KHC:3300
                                 WP No. 6339 of 2012 C/W
                     WP No. 6340/2012, WP No. 6341/2012,
                     WP No. 6342/2012, WP No. 6343/2012,
                     WP No. 6344/2012, WP No. 6345/2012,
                     WP No. 6346/2012, WP No. 6347/2012,
                     WP No. 6348/2012, WP No. 6349/2012,
                     WP No. 6350/2012, WP No. 6351/2012,
                     WP No. 6352/2012, WP No. 6353/2012,
                     WP No. 6354/2012, WP No. 6355/2012

5.   SRI. B. SRINIVAS
     AGED ABOUT 56 YEARS
     S/O BOREGOWDA,
     R/AT NO.1, VENKATARAMANAPPA GARDEN,
     YESHWANTHAPURA,
     BANGALORE-560022.

6.   SRI. NARAYANA CHOWAN
     AGED ABOUT 42 YEARS,
     S/O HEERAPPA CHOWAN,
     R/AT NO. 258, 7TH MAIN ROAD,
     RPC LAYOUT, VIJAYANAGAR,
     BANGALORE-560040

7.   SRI. T. RAMADAS
     AGED ABOUT 61 YEARS,
     S/O C. THIPPAIAH,
     R/AT NO.7/4, RAILWAY PARALLEL ROAD,
     NEHRUNAGAR,
     BANGALORE-560020

8.   SMT. RAMAMANI R RAO
     AGED ABOUT 62 YEARS,
     W/O C.R. RAGHAVENDRA RAO,
     R/AT NO.21, 4TH CROSS,
     CHAMRAJAPET,
     BANGALORE-560018
                                        ...RESPONDENTS
(BY SRI. C.N. MAHADESHWARN, AGA FOR R1 TO R4;
    SMT. S. SUSHEELA, SENIOR COUNSEL FOR
    SRI. M.B. SHANKARE GOWDA AND SRI. M. GOPINATHA,
    ADVOCATES FOR R8;
    NOTICE SERVED ON R5 AND UNREPRESENTED)

    THIS WP IS FILED UNDER ARTICLES 226 AND 227 OF
CONSTITUTION OF INDIA PRAYING TO CALL FOR THE ENTIRE
                             - 45 -
                                    NC: 2024:KHC:3300
                               WP No. 6339 of 2012 C/W
                   WP No. 6340/2012, WP No. 6341/2012,
                   WP No. 6342/2012, WP No. 6343/2012,
                   WP No. 6344/2012, WP No. 6345/2012,
                   WP No. 6346/2012, WP No. 6347/2012,
                   WP No. 6348/2012, WP No. 6349/2012,
                   WP No. 6350/2012, WP No. 6351/2012,
                   WP No. 6352/2012, WP No. 6353/2012,
                   WP No. 6354/2012, WP No. 6355/2012

RECORDS IN REVISION PETITION NO.371/2010-11 ON THE
FILE  OF  THE  RESPONDENT    NO.2  SPECIAL  DEPUTY
COMMISSIONER, BANGALORE DISTRICT, BANGALORE AND
ETC.,

IN WP 6354/2012:

BETWEEN:

SRI. V.R. RANGANATHA
S/O M. RAMAIAH,
AGED ABOUT 33 YEARS
RESIDING AT NO.351,
ATTUR LAYOUT AND POST,
YELAHANKA,
BANGALORE- 560 106.
SINCE DECEASED BY HIS LRS

1.   SRI. M. RAMAIAH
     S/O LATE MUTHURAYAPPA,
     AGED ABOUT 66 YEARS,

2.   SMT. A.N.NAGARATHNAMMA
     W/O M. RAMAIAH,
     AGED ABOUT 60 YEARS

3.   SRI. V.R. SANTHOSH KUMAR
     S/O M. RAMAIAH,
     AGED ABOUT 30 YEARS
     ALL ARE R/AT ATTUR VILLAGE,
     YELAHANKA HOBLI,
     BENGALURU NORTH TALUK,
     BENGALURU.

     AMENDMENT CARRIED OUT
     V/O DATED 24.01.2020
                          - 46 -
                                    NC: 2024:KHC:3300
                               WP No. 6339 of 2012 C/W
                   WP No. 6340/2012, WP No. 6341/2012,
                   WP No. 6342/2012, WP No. 6343/2012,
                   WP No. 6344/2012, WP No. 6345/2012,
                   WP No. 6346/2012, WP No. 6347/2012,
                   WP No. 6348/2012, WP No. 6349/2012,
                   WP No. 6350/2012, WP No. 6351/2012,
                   WP No. 6352/2012, WP No. 6353/2012,
                   WP No. 6354/2012, WP No. 6355/2012

                                         ...PETITIONERS
(BY MISS. GOWHAR UNNISA, ADVOCATE FOR
    SRI. V. VISWANATH, ADVOCATE)

AND:

1.   STATE OF KARNATAKA
     REVENUE DEPARTMENT,
     VIDHANA SOUDHA,
     DR. B.R. AMBEDKAR VEEDHI,
     BANGALORE- 560001
     REPTD. BY SECRETARY TO GOVERNMENT

2.   THE SPECIAL DEPUTY COMMISSIONER
     BANGALORE URBAN DISTRICT,
     BANGALORE.

3.   THE ASSISTANT COMMISSIONER,
     BANGALORE NORTH SUB-DIVISION,
     PODIUM BLOCK,
     DR. BR. AMBEDKAR VEEDHI,
     BANGALORE.

4.   THE SPECIAL TAHSILDAR
     BANGALORE NORTH ADDL. TALUK,
     SHARAVATHI HOTEL BUILDING,
     YELAHANKA SATELLITE TOWN,
     BANGALORE.

5.   SRI. B. SRINIVAS
     AGED ABOUT 56 YEARS,
     S/O BOREGOWDA,
     R/AT NO.1, VENKATARAMANAPPA GARDEN,
     YESHWANTHAPURA,
     BANGALORE-560022.
                           - 47 -
                                      NC: 2024:KHC:3300
                                 WP No. 6339 of 2012 C/W
                     WP No. 6340/2012, WP No. 6341/2012,
                     WP No. 6342/2012, WP No. 6343/2012,
                     WP No. 6344/2012, WP No. 6345/2012,
                     WP No. 6346/2012, WP No. 6347/2012,
                     WP No. 6348/2012, WP No. 6349/2012,
                     WP No. 6350/2012, WP No. 6351/2012,
                     WP No. 6352/2012, WP No. 6353/2012,
                     WP No. 6354/2012, WP No. 6355/2012

6.   SRI. NARAYANA CHOWAN
     AGED ABOUT 42 YEARS,
     S/O HEERAPPA CHOWAN,
     R/AT NO.258, 7TH MAIN ROAD,
     RPC LAYOUT, VIJAYANAGAR,
     BANGALORE-560040

7.   SRI. T. RAMADAS
     AGED ABOUT 61 YEARS,
     S/O C. THIPPAIAH,
     R/AT NO.7/4, RAILWAY PARALLEL ROAD,
     NEHRUNAGAR,
     BANGALORE-560020

8.   SRI. K. SUBRAMANYAM
     AGED ABOUT 63 YEARS,
     S/O K. MUNIYAPPA,
     R/AT C/O MYSORE FOOD PRODUCTS LTD.,
     STAFF QUARTERS,
     MAHALAKSHMIPURAM LAYOUT,
     BANGALORE-560086.
                                         ...RESPONDENTS
(BY SRI. C.N. MAHADESHWARN, AGA FOR R1 TO R4;
V/O DATED 21.03.2023, SERVICE OF NOTICE TO
R6 IS HELD SUFFICIENT;
NOTICE SERVED ON R5 AND UNREPRESENTED)

    THIS WP IS FILED UNDER ARTICLES 226 AND 227 OF
CONSTITUTION OF INDIA PRAYING TO CALL FOR THE ENTIRE
RECORDS IN RP NO.373/10-11 ON THE FILE OF THE
RESPONDENT   NO.2   SPECIAL  DEPUTY   COMMISSIONER,
BANGALORE DISTRICT, BANGALORE AND ETC.,
                            - 48 -
                                      NC: 2024:KHC:3300
                                 WP No. 6339 of 2012 C/W
                     WP No. 6340/2012, WP No. 6341/2012,
                     WP No. 6342/2012, WP No. 6343/2012,
                     WP No. 6344/2012, WP No. 6345/2012,
                     WP No. 6346/2012, WP No. 6347/2012,
                     WP No. 6348/2012, WP No. 6349/2012,
                     WP No. 6350/2012, WP No. 6351/2012,
                     WP No. 6352/2012, WP No. 6353/2012,
                     WP No. 6354/2012, WP No. 6355/2012

IN WP 6355/2012:

BETWEEN:

SRI. V.R. RANGANATHA
S/O M. RAMAIAH,
AGED ABOUT 33 YEARS
RESIDING AT NO.351,
ATTUR LAYOUT AND POST,
YELAHANKA, BANGALORE- 560 106.
SINCE DECEASED BY HIS LRS

1.     SRI. M. RAMAIAH
       S/O LATE MUTHURAYAPPA,
       AGED ABOUT 66 YEARS,

2.     SMT. A.N.NAGARATHNAMMA
       W/O M. RAMAIAH,
       AGED ABOUT 60 YEARS

3.     SRI. V.R. SANTHOSH KUMAR
       S/O M. RAMAIAH,
       AGED ABOUT 30 YEARS

       ALL ARE R/AT ATTUR VILLAGE,
       YELAHANKA HOBLI,
       BENGALURU NORTH TALUK,
       BENGALURU.
                                          ...PETITIONERS
(BY MISS. GOWHAR UNNISA, ADVOCATE FOR
    SRI. V. VISWANATH, ADVOCATE)

AND:

1.   STATE OF KARNATAKA
     REVENUE DEPARTMENT,
     VIDHANA SOUDHA,
                             - 49 -
                                      NC: 2024:KHC:3300
                                 WP No. 6339 of 2012 C/W
                     WP No. 6340/2012, WP No. 6341/2012,
                     WP No. 6342/2012, WP No. 6343/2012,
                     WP No. 6344/2012, WP No. 6345/2012,
                     WP No. 6346/2012, WP No. 6347/2012,
                     WP No. 6348/2012, WP No. 6349/2012,
                     WP No. 6350/2012, WP No. 6351/2012,
                     WP No. 6352/2012, WP No. 6353/2012,
                     WP No. 6354/2012, WP No. 6355/2012

     DR. B.R. AMBEDKAR VEEDHI,
     BANGALORE- 560001
     REPTD. BY SECRETARY TO GOVERNMENT

2.   THE SPECIAL DEPUTY COMMISSIONER
     BANGALORE URBAN DISTRICT,
     BANGALORE.

3.   THE ASSISTANT COMMISSIONER,
     BANGALORE NORTH SUB-DIVISION,
     PODIUM BLOCK,
     DR. B.R. AMBEDKAR VEEDHI,
     BANGALORE.

4.   THE SPECIAL TAHSILDAR
     BANGALORE NORTH ADDL. TALUK,
     SHARAVATHI HOTEL BUILDING,
     YELAHANKA SATELLITE TOWN,
     BANGALORE.

5.   SRI. B. SRINIVAS
     AGED ABOUT 56 YEARS,
     S/O BOREGOWDA,
     R/AT NO.1, VENKATARAMANAPPA GARDEN,
     YESHWANTHAPURA,
     BANGALORE-560022.

6.   SRI. NARAYANA CHOWAN
     AGED ABOUT 42 YEARS,
     S/O HEERAPPA CHOWAN,
     R/AT NO.258, 7TH MAIN ROAD,
     RPC LAYOUT, VIJAYANAGAR,
     BANGALORE-560040

7.
     SRI. T. RAMADAS
     AGED ABOUT 61 YEARS,
                             - 50 -
                                       NC: 2024:KHC:3300
                                  WP No. 6339 of 2012 C/W
                      WP No. 6340/2012, WP No. 6341/2012,
                      WP No. 6342/2012, WP No. 6343/2012,
                      WP No. 6344/2012, WP No. 6345/2012,
                      WP No. 6346/2012, WP No. 6347/2012,
                      WP No. 6348/2012, WP No. 6349/2012,
                      WP No. 6350/2012, WP No. 6351/2012,
                      WP No. 6352/2012, WP No. 6353/2012,
                      WP No. 6354/2012, WP No. 6355/2012

       S/O C. THIPPAIAH,
       R/AT NO.7/4, RAILWAY PARALLEL ROAD,
       NEHRUNAGAR,
       BANGALORE-560020

8.
       SRI. INDRAJIT C. SHIROLE
       AGED ABOUT 51 YEARS,
       S/O CHANDRASEN D. SHIROLE,
       R/AT 'DEEPALAKSHMI',
       NO.1205/2, SHIROLE ROAD,
       SHIVAJINAGAR,
       PUNE-411004.

                                             ...RESPONDENTS

(BY SRI. C.N. MAHADESHWARN, AGA FOR R1 TO R4;
   SMT. S. SUSHEELA, SENIOR COUNSEL FOR
   SRI. M.B. SHANKARE GOWDA AND
   SRI. M. GOPINATHA, ADVOCATES FOR R8;
   NOTICE SERVED ON R5 AND UNREPRESENTED)


       THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF CONSTITUTION OF INDIA PRAYING TO CALL FOR
THE ENTIRE RECORDS IN REVISION PETITION NO.372/2010-
11 ON THE FILE OF THE RESPONDENT NO.2 SPECIAL DEPUTY
COMMISSIONER, BANGALORE DISTRICT, BANGALORE AND
ETC.


       THESE WRIT PETITIONS, COMING ON FOR ORDERS, THIS
DAY, THE COURT MADE THE FOLLOWING:
                             - 51 -
                                       NC: 2024:KHC:3300
                                  WP No. 6339 of 2012 C/W
                      WP No. 6340/2012, WP No. 6341/2012,
                      WP No. 6342/2012, WP No. 6343/2012,
                      WP No. 6344/2012, WP No. 6345/2012,
                      WP No. 6346/2012, WP No. 6347/2012,
                      WP No. 6348/2012, WP No. 6349/2012,
                      WP No. 6350/2012, WP No. 6351/2012,
                      WP No. 6352/2012, WP No. 6353/2012,
                      WP No. 6354/2012, WP No. 6355/2012



                          ORDER

R.DEVDAS J., (ORAL):

On the previous occasion, learned Senior Counsel Smt.S.Susheela appearing on behalf of the contesting respondents submitted that the suit filed by the petitioners herein has been dismissed and Regular Appeal and Regular Second Appeal were also dismissed. In that view of the matter, the learned Senior Counsel had submitted that the prayers made in the writ petitions will not survive for consideration.

2. Learned Counsel for the petitioners submits that the petitioners are contemplating to approach the Hon'ble Supreme Court to get a declaration.

3. The matters pertain to the revenue entries. When the petitioners have failed to get a declaration at the hands of the civil court, they cannot continue to agitate

- 52 -

NC: 2024:KHC:3300 WP No. 6339 of 2012 C/W WP No. 6340/2012, WP No. 6341/2012, WP No. 6342/2012, WP No. 6343/2012, WP No. 6344/2012, WP No. 6345/2012, WP No. 6346/2012, WP No. 6347/2012, WP No. 6348/2012, WP No. 6349/2012, WP No. 6350/2012, WP No. 6351/2012, WP No. 6352/2012, WP No. 6353/2012, WP No. 6354/2012, WP No. 6355/2012 that their names have to be entered in the land records. On the other hand, if the petitioners approach the Hon'ble Supreme Court and get a declaration in their favour then obviously they will be entitled to have their names entered in the land records.

5. With these observations, the writ petitions stand dismissed.

6. Pending I.As., if any, stand disposed of.

Sd/-

JUDGE DL