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[Cites 0, Cited by 0] [Section 191] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 191(a) in The Jammu and Kashmir State Ranbir Penal Code, 1989

(a)A, in support of a just claim which B has against Z for one thousand rupees, falsely swears on a trial that he heard Z admit the justice of B's claim. A has given false evidence.