Kerala High Court
T.P.Thomas vs The Secretary on 30 July, 2007
Author: Kurian Joseph
Bench: Kurian Joseph
IN THE HIGH COURT OF KERALA AT ERNAKULAM
WP(C) No. 14564 of 2004(H)
1. T.P.THOMAS,
... Petitioner
Vs
1. THE SECRETARY,
... Respondent
2. THE REVENUE DIVISIONAL OFFICER,
3. THE SUB INSPECTOR OF POLICE, KALADY.
4. STATE OF KERALA,
For Petitioner :SRI.N.N.SUGUNAPALAN
For Respondent :GOVERNMENT PLEADER
The Hon'ble MR. Justice KURIAN JOSEPH
Dated :30/07/2007
O R D E R
KURIAN JOSEPH, J.
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W.P. (C). NO. 14564 OF 2004
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Dated this the 30th day of July, 2007.
J U D G M E N T
Petitioner approached this Court with certain grievances regarding the conduct of a piggery unit. In case the petitioner has still any grievance left, he may approach the first respondent, in which case, appropriate action in accordance with law in the matter will be taken by the first respondent with notice to the affected parties also.
This writ petition is disposed of as above.
KURIAN JOSEPH, JUDGE.
smp