Section 9(1)(iv) in The Haj Committee Act, 2002

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Union of India - Subsection

Section 9(1)(iv) in The Haj Committee Act, 2002

(iv)to finalise the annual Haj plan with the approval of the Central Government, and execute the plan, including the arrangements for travel by air or any other means, and to advise in matters relating to accommodations;

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Union of India - Subsection

Section 9(1)(iv) in The Haj Committee Act, 2002