Delhi High Court - Orders
Seven Seas Hospitality Pvt Ltd And Anr vs North Delhi Municipal Corporation on 23 March, 2022
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva
$~51
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 6027/2016 & CM APPL. 24791/2016
SEVEN SEAS HOSPITALITY PVT LTD AND ANR..... Petitioners
Through: Mr. S.C.Singhal, Advocate.
versus
NORTH DELHI MUNICIPAL CORPORATION ..... Respondent
Through: Ms. Mini Pushkarna, Standing
Counsel, North DMC with Ms.
Khushboo Nahar, Ms. Latika
Malhotra and Ms. Shiksha Baisoya,
Advocates.
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
ORDER
% 23.03.2022 Renotify on 09.11.2022.
SANJEEV SACHDEVA, J MARCH 23, 2022 rk Signature Not Verified Digital Signed By:KUNAL Digitally Signed MAGGU By:JUSTICE SANJEEV Signing Date:28.03.2022 17:38:53 SACHDEVA This file is digitally signed by PS Signing Date:28.03.2022 to HMJ Sanjeev Sachdeva. 17:32