Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(4)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(4)(d) in The Scheduled Areas (State of Rajasthan) Order, 2018

(d)the following villages of the gram panchayats of Vallabhnagar tehsil as mentioned below:-
(I)Mal Ki Toos, Gowala, Phalet, Tank and Brahmanon Ka Roba villages of Mal Ki Toos gram panchayat,
(II)Dhawariya, Kheraphala, Nagaliya, Rani Doongla and Raniya villages of Dhawariya gram panchayat,
(III)Bhopa Khera, Beripura, Hamerpura, Phoosariya and Rayla villages of Bhopa Khera gram panchayat,
(IV)Kundai, Bhamela, Gotipa, Kankariyon Ka Khera, Naharpura alias Narpura, Padma Khera and Sangrampura villages of Kundai gram panchayat.