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Delhi High Court - Orders

The Chief Secretary Gnctd & Ors vs S I Exe Rattan Lal Meena Belt No D 2012 Pis ... on 1 May, 2023

Author: V. Kameswar Rao

Bench: V. Kameswar Rao, Anoop Kumar Mendiratta

                          $~35
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +    W.P.(C) 5543/2023, CM APPLs. 21804/2023 & 21805/2023
                               THE CHIEF SECRETARY GNCTD & ORS.
                                                                                ..... Petitioners
                                                Through: Mrs. Avnish Ahlawat, SC with
                                                          Ms. Tania Ahlawat, Mr. Nitesh
                                                          Kumar Singh, Ms. Palak Rohmetra,
                                                          Ms. Aliza Alam and Ms. Laavanya
                                                          Kaushik, Advs.
                                                versus

                                S I EXE RATTAN LAL MEENA BELT NO D 2012 PIS NO
                                28830097
                                                                             ..... Respondent
                                              Through: Mr. A.K. Behera, Sr. Adv. with
                                                       Mr. Sourabh Ahuja, Adv.

                                CORAM:
                                HON'BLE MR. JUSTICE V. KAMESWAR RAO
                                HON'BLE MR. JUSTICE ANOOP KUMAR MENDIRATTA
                                             ORDER

% 01.05.2023 CM APPL. 21804/2023 (for exemption) Exemption allowed subject to all just exceptions. Application stands disposed of.

W.P.(C) 5543/2023, CM APPL. 21805/2023

1. Issue notice, Mr. Sourabh Ahuja, Advocate accepts notice for the respondent.

2. Learned counsel for the parties to file their written submissions along with the judgments they want to rely upon within eight weeks from today.

3. There shall be stay of the impugned order dated September 29, 2022 passed by the Central Administrative Tribunal Principal Bench, New Delhi Signature Not Verified Digitally Signed By:JYOTIRMOY GHOSH DASTIDAR Signing Date:04.05.2023 16:18:16 in Original Application No.1711/2018 till the next date of hearing.

4. List on November 6, 2023.

V. KAMESWAR RAO, J ANOOP KUMAR MENDIRATTA, J MAY 1, 2023/aky Signature Not Verified Digitally Signed By:JYOTIRMOY GHOSH DASTIDAR Signing Date:04.05.2023 16:18:16