Delhi High Court - Orders
The Chief Secretary Gnctd & Ors vs S I Exe Rattan Lal Meena Belt No D 2012 Pis ... on 1 May, 2023
Author: V. Kameswar Rao
Bench: V. Kameswar Rao, Anoop Kumar Mendiratta
$~35
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5543/2023, CM APPLs. 21804/2023 & 21805/2023
THE CHIEF SECRETARY GNCTD & ORS.
..... Petitioners
Through: Mrs. Avnish Ahlawat, SC with
Ms. Tania Ahlawat, Mr. Nitesh
Kumar Singh, Ms. Palak Rohmetra,
Ms. Aliza Alam and Ms. Laavanya
Kaushik, Advs.
versus
S I EXE RATTAN LAL MEENA BELT NO D 2012 PIS NO
28830097
..... Respondent
Through: Mr. A.K. Behera, Sr. Adv. with
Mr. Sourabh Ahuja, Adv.
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
HON'BLE MR. JUSTICE ANOOP KUMAR MENDIRATTA
ORDER
% 01.05.2023 CM APPL. 21804/2023 (for exemption) Exemption allowed subject to all just exceptions. Application stands disposed of.
W.P.(C) 5543/2023, CM APPL. 21805/2023
1. Issue notice, Mr. Sourabh Ahuja, Advocate accepts notice for the respondent.
2. Learned counsel for the parties to file their written submissions along with the judgments they want to rely upon within eight weeks from today.
3. There shall be stay of the impugned order dated September 29, 2022 passed by the Central Administrative Tribunal Principal Bench, New Delhi Signature Not Verified Digitally Signed By:JYOTIRMOY GHOSH DASTIDAR Signing Date:04.05.2023 16:18:16 in Original Application No.1711/2018 till the next date of hearing.
4. List on November 6, 2023.
V. KAMESWAR RAO, J ANOOP KUMAR MENDIRATTA, J MAY 1, 2023/aky Signature Not Verified Digitally Signed By:JYOTIRMOY GHOSH DASTIDAR Signing Date:04.05.2023 16:18:16