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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Assam - Subsection

Section 12(3) in The Assam Agricultural Farming Corporation Rules, 1973

(3)If, however, there is a dispute between two or more members of the family of the deceased as to who will join the Corporation, the legal heir of the deceased, nominated under these Rules will be allowed to join.