Section 13(3) in The West Bengal Comprehensive Area Development Act, 1974
(3)[The Sabhadhipati of the Zilla Parishad shall be the Chairman of the Council and the Council shall meet] [Words substituted by West Bengal Act 7 of 1980.] at such times and at such places and shall observe such rules of procedure in regard to transaction of business at its meetings as may be provided by regulations.
